High Courts22 Jun 1916
Fulsummannessa Bibee Vs Halamaddi Molla and Others
Calcutta High Court · 40 Ind. Cas. 426
Civil Procedure Code, 1908 (CPC) — order 21 Rule 90, 104(2)
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,956 of 61,203
High Courts22 Jun 1916Allowed
Chandrika Bakhsh Singh Vs Raja Indar Bakram Singh
Bombay High Court · (1916) 18 BOMLR 846
High Courts22 Jun 1916
Maharaja Sri Ram Chandra Bhanj Deo Vs The Secretary of State for India
Bombay High Court · (1916) 18 BOMLR 838
High Courts22 Jun 1916Dismissed
Ramdas Vithaldas Durbar Vs Chhaganlal Pitamber and S. Ameerchand and Co.
Bombay High Court · (1916) 18 BOMLR 670
Contract Act, 1872 — Section 102, 103Transfer of Property Act, 1882 — Section 4
Privy Council22 Jun 1916
Chandrika Bakhsh Singh Vs Indar Bikram Singh
Privy Council · (1916) AIR(PC) 14
Privy Council22 Jun 1916
(Maharaja Sri) Ram Chandra Banj Deo Vs Secretary of State for India and others
Privy Council · (1916) AIR(PC) 126
Privy Council22 Jun 1916
Ridd Milking Machine Company Limited Vs Simplex Milking Machine Company Limited
Privy Council · (1916) AIR(PC) 56
Privy Council22 Jun 1916
Ramdas Vithaldas Durbar Vs S. Amerchand and Co.
Privy Council · (1916) AIR(PC) 7
Privy Council22 Jun 1916
Chandrika Bakhsh Singh Vs Indar Bikram Singh
Privy Council · (1916) AIR(PC) 14
High Courts22 Jun 1916Dismissed
Mohammad Yusuf and Another Vs Raja Ram and Another
Allahabad High Court · AIR 1916 All 90 : 35 Ind. Cas. 867
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7
High Courts22 Jun 1916Disposed Of
Chandrika Bakhsh Singh Vs Indar Bikram Singh
Allahabad High Court · (1916) ILR (All) 440
High Courts22 Jun 1916Dismissed
Rahas Bihari Lal Minor through L. Sital Pershad Vs The Municipal Board
Allahabad High Court · AIR 1916 All 361 : 35 Ind. Cas. 222
High Courts21 Jun 1916
Bamandas Bhattacharyya and Others Vs Nilmadhab Saha and Others
Calcutta High Court · 35 Ind. Cas. 754
Bengal Tenancy Act, 1885 — Section 85, 85(1), 85(2)
High Courts21 Jun 1916
Srimati Shyama Sundari Ghose and Others Vs Aswini Kumar Chakravarti and Others
Calcutta High Court · 35 Ind. Cas. 91
High Courts21 Jun 1916
Sheikh Uzir Vs Hari Charan Pal and Others
Calcutta High Court · 37 Ind. Cas. 671
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts21 Jun 1916
Khetra Mohan Giri and Others Vs Darpa Narain Giri and Others
Calcutta High Court · 35 Ind. Cas. 979
High Courts21 Jun 1916Dismissed
Pandit Kishori Lal Vs Seth Badri Das and Others
Allahabad High Court · AIR 1916 All 303 : 40 Ind. Cas. 307
High Courts21 Jun 1916Disposed Of
Chedi Lal Vs Saadat-un-nissa Bibi
Allahabad High Court · AIR 1917 All 470 : (1917) ILR (All) 36 : 36 Ind. Cas. 907