High Courts12 Feb 1918
Kizhekke Manjambrath Avulla Vs C.K.P. Kanna Kurup and Others
Madras High Court · 47 Ind. Cas. 595 : (1918) 8 LW 152
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,925 of 61,309
High Courts12 Feb 1918
Murajalli Munia Goundan Vs Ramasami Chetti and Others
Madras High Court · AIR 1918 Mad 19 : (1918) ILR (Mad) 650 : 45 Ind. Cas. 867 : (1918) 8 LW 28 : (1918) 34 MLJ 528
Transfer of Property Act, 1882 — Section 95
High Courts11 Feb 1918
Lalu Sardar and Others Vs Ohedali Mrioha
Calcutta High Court · AIR 1919 Cal 1035(1) : 45 Ind. Cas. 15
High Courts11 Feb 1918
Parsuram Mahajan Vs Bhal Chandra Shaha and Others
Calcutta High Court · AIR 1919 Cal 980(1) : 44 Ind. Cas. 719
High Courts11 Feb 1918
Rani Anhayeswari Debi Vs Hatu Shiekh and Another
Calcutta High Court · AIR 1919 Cal 1065(2) : 45 Ind. Cas. 645
High Courts11 Feb 1918
Brojendra Nath Mitra Vs Arman Sheikh
Calcutta High Court · 44 Ind. Cas. 977
Bengal Tenancy Act, 1885 — Section 66(2)
High Courts11 Feb 1918
Srimati Jashoda Dasee Vs Upendra Nath Hazra
Calcutta High Court · 44 Ind. Cas. 671
Civil Procedure Code, 1908 (CPC) — Section 151
Privy Council11 Feb 1918
John and others Vs Dodwell and Company, Limited
Privy Council · (1918) AIR(PC) 241
High Courts09 Feb 1918Dismissed
Debendra Nath Das Vs Bibudhendra Mansing Bhramarbar
Bombay High Court · (1918) 20 BOMLR 743
High Courts08 Feb 1918
Shriniwas Appacharya Jahagirdar Vs Jagadevappa Kallappa Patil
Bombay High Court · 46 Ind. Cas. 653
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Feb 1918
Madhusudan Gope Vs Behari Lall Gope and Another
Calcutta High Court · 44 Ind. Cas. 881
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 25Civil Procedure Code, 1908 (CPC) — Section 24
High Courts08 Feb 1918
Firm Bhudar Mal-Ram Chandra Marwari Vs Sew Narayan Marwari
Calcutta High Court · 44 Ind. Cas. 669
Calcutta Municipal Act, 1923 — Section 171, 228Contract Act, 1872 — Section 69, 70
High Courts08 Feb 1918
The East Indian Railway Co. Vs Kanak Behary Haldar
Calcutta High Court · 44 Ind. Cas. 691
Railways Act, 1890 — Section 76
High Courts08 Feb 1918
Gahar Mahammed Sarkar and Others Vs Pitambar Das
Calcutta High Court · 47 Ind. Cas. 868
Penal Code, 1860 (IPC) — Section 186
High Courts08 Feb 1918
Sakhiuddin Saha and Others Vs Sonaulla Sarkar and Others
Calcutta High Court · 45 Ind. Cas. 986
Registration Act, 1908 — Section 17(b)Transfer of Property Act, 1882 — Section 54
High Courts08 Feb 1918
Jamila Khatun Chowdhury and Others Vs Srimati Mahamud Khatun Chowdhury
Calcutta High Court · 45 Ind. Cas. 735
High Courts08 Feb 1918
Pulin Behary Roy and Others Vs Abdul Majid and Others
Calcutta High Court · 44 Ind. Cas. 911
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 4
High Courts08 Feb 1918
Abdul Hakim Khan Vs Emperor
Calcutta High Court · AIR 1919 Cal 464 : 44 Ind. Cas. 740
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 465, 467
High Courts08 Feb 1918
Advi Fakirappa Chalwadi Vs Fakirappa Adiveppa Chalwadi
Bombay High Court · 46 Ind. Cas. 644