High Courts05 Feb 1918
Kali Krishna Chowdhury Vs Tara Prosanna Chongdar
Calcutta High Court · AIR 1919 Cal 716 : 50 Ind. Cas. 304
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,927 of 61,309
High Courts05 Feb 1918
Nilmoni De Vs Soorendra Nath Mitra and Others
Calcutta High Court · AIR 1919 Cal 919 : 46 Ind. Cas. 648
Limitation Act, 1963 — Section 22(2)Succession Certificate Act, 1889 — Section 4
High Courts05 Feb 1918
Sonaulla Sarkar Vs Srimati Tula Bibi
Calcutta High Court · 45 Ind. Cas. 203
Specific Relief Act, 1877 — Section 42, 43
High Courts05 Feb 1918Allowed
The Company Vs Sir. Rameshwar Singh
Calcutta High Court · (1918) 02 CAL CK 0011
High Courts05 Feb 1918
Ganesh Amrit Dhokrikar Vs Rangnath Manohar Pansare
Bombay High Court · AIR 1918 Bom 106 : (1918) 20 BOMLR 413
Specific Relief Act, 1877 — Section 42
High Courts05 Feb 1918
Khoka Marwari Vs Ramchandra Marwari and Others
Patna High Court · AIR 1918 Patna 387 : 44 Ind. Cas. 240
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 47 Rule 7(1)
High Courts05 Feb 1918
Mousi Lal and Another and Lal Bahadur Singh Vs Emperor
Patna High Court · AIR 1918 Patna 252 : 48 Ind. Cas. 340
Penal Code, 1860 (IPC) — Section 323, 353
High Courts05 Feb 1918
Narain Singh Vs Baba @ Gabhrail Uraon and Another and Srimati Deorati Kuer
Patna High Court · AIR 1918 Patna 638 : 44 Ind. Cas. 262
Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 139, 139(5), 37(6)
High Courts05 Feb 1918
Bankey Behari and Another Vs Ram Bahadur and Others
Patna High Court · AIR 1918 Patna 181 : 44 Ind. Cas. 891
High Courts05 Feb 1918Dismissed
Bhana and Another Vs Guman Singh and Others
Allahabad High Court · (1918) ILR (All) 384
High Courts05 Feb 1918
Muhammad Farzand Ali Vs Rahat Ali and Others
Allahabad High Court · 45 Ind. Cas. 29
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts05 Feb 1918
Musammat Bhana and Another Vs Guman Singh and Others
Allahabad High Court · AIR 1918 All 184 : 44 Ind. Cas. 629
Registration Act, 1908 — Section 17Registration Act, 1908 — Section 17Registration Act, 1908 — Section 17
High Courts05 Feb 1918
R. Rajachari Vs Tirumugoor Devastanam
Madras High Court · (1918) 7 LW 568 : (1918) 34 MLJ 419
Madras Estates Land Act, 1908 — Section 8(2)
High Courts05 Feb 1918
Bobba Padmanabhudu and Another Vs Bobba Buchamma
Madras High Court · 47 Ind. Cas. 702 : (1918) 8 LW 335 : (1918) 35 MLJ 144
Specific Relief Act, 1877 — Section 42
High Courts05 Feb 1918Allowed
B. Rajachari Vs Tirumugoor Devastanam
Madras High Court · (1918) 02 MAD CK 0003
Madras Estates Land Act, 1908 — Section 8(2)
High Courts05 Feb 1918
S.R.M.M.C.T. Muthiah Chetty and Others Vs A.L.V.R. Alagappa Chetty and Others
Madras High Court · 47 Ind. Cas. 296
High Courts04 Feb 1918
Mahamad Jalis and Others Vs The Secretary of State for India in Council
Calcutta High Court · 44 Ind. Cas. 996
High Courts04 Feb 1918
Hon''ble Brojendra Kishore Roy Choudhury Vs Dil Muhmud Sarkar and Others
Calcutta High Court · 44 Ind. Cas. 604
High Courts04 Feb 1918
Parmeshwar Ahir Vs Emperor
Patna High Court · AIR 1918 Patna 155 : 44 Ind. Cas. 185
Government of India Act, 1858 — Section 7Penal Code, 1860 (IPC) — Section 295
High Courts04 Feb 1918
Srikishun Lal and Another Vs Sheobalak Gope and Amrit Kumhar
Patna High Court · 44 Ind. Cas. 638
Registration Act, 1908 — Section 17