High Courts21 Nov 1916
In Re: Appavu Kavundan and Another
Madras High Court · 36 Ind. Cas. 878
Criminal Procedure Code, 1898 (CrPC) — Section 195(7)(c)
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 59,928 of 61,203
High Courts21 Nov 1916
The Mylapore Permanent Benefit Fund Limited and Another Vs T. Arogiaswami Pillay
Madras High Court · (1917) ILR (Mad) 1004
High Courts21 Nov 1916
Abdul Majeeth Khan sahib Vs C. Krishnamachariar
Madras High Court · (1917) ILR (Mad) 243 : (1917) 5 LW 767 : (1917) 32 MLJ 195
High Courts21 Nov 1916
The Mylapore Permanent Benefit Fund Ltd. and Another Vs T. Arogiasami Pillai
Madras High Court · (1917) ILR (Mad) 1004 : (1917) 32 MLJ 528
Privy Council20 Nov 1916
Chhatrapat Singh Dugar Vs Kharag Singh Lachmiram and others
Privy Council · (1916) AIR(PC) 64
High Courts20 Nov 1916Dismissed
Ladu Ram and Another Vs Mahabir Prasad
Allahabad High Court · AIR 1917 All 280 : (1917) ILR (All) 171 : 37 Ind. Cas. 996
Provincial Insolvency Act, 1907 — Section 46(2)
High Courts20 Nov 1916Allowed
Pachan Singh Vs Jangjit Singh and Another
Allahabad High Court · (1917) ILR (All) 166
High Courts17 Nov 1916
Narayanasamy Aiyar Vs Kuppusamy Aiyar
Madras High Court · 37 Ind. Cas. 41 : (1917) 5 LW 372
High Courts17 Nov 1916
Malchand and Another Vs Gopal Chandra Ghosal and Another
Calcutta High Court · 39 Ind. Cas. 199
Presidency Towns Insolvency Act, 1909 — Section 21(1)
High Courts17 Nov 1916Dismissed
Kallyan Singh Vs Kanhiya Lal
Allahabad High Court · AIR 1917 All 893(1) : 40 Ind. Cas. 110
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts16 Nov 1916
Maliyakkal Kathiri Mutte Musaliar Vs Purathayil Puthiyakath Kutti Chekkutti Musaliar and Others
Madras High Court · 39 Ind. Cas. 425 : (1917) 5 LW 330
High Courts16 Nov 1916
Ramanathan Chetty, By His Next Friend Seethai Achi Vs A. R. A. R. S. M. Somasundaram Chettiar and Others
Madras High Court · 37 Ind. Cas. 897
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts16 Nov 1916
Giridhari Lal Serowgee Vs The King-Emperor
Calcutta High Court · (1916) 11 CAL CK 0001
High Courts16 Nov 1916Dismissed
The Phoenix Mills Ltd. Vs Madhavdas Rupchand
Bombay High Court · (1922) 24 BOMLR 142
High Courts16 Nov 1916
Maharaja Ram Narayan Singh Vs Adhindra Nath Mukerji
Bombay High Court · (1917) 19 BOMLR 194
Transfer of Property Act, 1882 — Section 68(b), 68(c)
Privy Council16 Nov 1916
(Maharaja) Ramnarain Singh Vs Adhindra Nath Mukherji and others
Privy Council · (1916) AIR(PC) 119
Privy Council16 Nov 1916
Alexander Gillies Vs Gane Milking Machine Company (Limited)
Privy Council · (1917) AIR(PC) 273
High Courts16 Nov 1916Dismissed
Raghubar Dayal and Another Vs Emperor
Allahabad High Court · AIR 1917 All 394 : 38 Ind. Cas. 995
Penal Code, 1860 (IPC) — Section 323
High Courts16 Nov 1916
Salimullah Vs Birjhan Singh and Others
Allahabad High Court · AIR 1917 All 95(1) : 37 Ind. Cas. 639
Criminal Procedure Code, 1898 (CrPC) — Section 203