High Courts08 Feb 1918
Nilkanth Laxman Joshi Vs Ragho Mahadu Pavale
Bombay High Court · (1918) 20 BOMLR 351 : 45 Ind. Cas. 559
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,926 of 61,309
High Courts08 Feb 1918
Chadhari Ahir and Another Vs Raja Ram Singh
Patna High Court · AIR 1918 Patna 481 : 44 Ind. Cas. 748
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 68, 69
High Courts08 Feb 1918
Charitter Rai and Others Vs Kailash Behari and Others
Patna High Court · AIR 1918 Patna 537 : 44 Ind. Cas. 422
Evidence Act, 1872 — Section 32, 34, 90
High Courts07 Feb 1918
Mrs. E.J. Delauney Vs Pranhari Guha, Chandra Kumar Guha and Others
Calcutta High Court · 45 Ind. Cas. 879
High Courts07 Feb 1918
Basanta Kumar Chowdhury Vs Madan Mohun Chowdhury
Calcutta High Court · AIR 1919 Cal 765 : 46 Ind. Cas. 282
Contract Act, 1872 — Section 25
High Courts07 Feb 1918
Anandiram Mandal Vs Goza Kachori and Others
Calcutta High Court · 45 Ind. Cas. 965
Specific Relief Act, 1877 — Section 38, 41
High Courts07 Feb 1918
Bala Genuji Navale and Another Vs Balwant Laxman Ghatpande
Bombay High Court · AIR 1918 Bom 208 : (1918) ILR (Bom) 613
High Courts07 Feb 1918Allowed
Bala Genuji Navale Vs Balvant Laxman Ghatpande
Bombay High Court · (1918) 20 BOMLR 454
High Courts07 Feb 1918
Ram Kant Pandit Vs Emperor
Patna High Court · AIR 1918 Patna 660(1) : 44 Ind. Cas. 208
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts07 Feb 1918
Sahdeb Singh and Others Vs Jumon Jolaha
Patna High Court · AIR 1918 Patna 625(1) : 44 Ind. Cas. 336
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
Privy Council07 Feb 1918
Dakas Khan and others Vs Ghulam Kasim Khan and others
Privy Council · (1918) AIR(PC) 4
Privy Council07 Feb 1918
Debendra Nath Das Vs Bibudhendra Mansingh Bhramarbar Roy
Privy Council · (1918) AIR(PC) 8
High Courts06 Feb 1918
Maharaja Bahadur Sir Prodyat Kumar Tagore, Kt. and Another Vs Chundra Mohun Sil and Others
Calcutta High Court · AIR 1919 Cal 465(2) : 44 Ind. Cas. 574
Bengal Tenancy Act, 1885 — Section 29
High Courts06 Feb 1918
Srimati Ambalika Dasi and Others Vs Srimati Arpana Dasi and Others
Calcutta High Court · 47 Ind. Cas. 402
High Courts06 Feb 1918
Anant Narayan Deshpande Vs Ramchandra Gangadhar Deshpande
Bombay High Court · AIR 1918 Bom 224 : (1918) 20 BOMLR 418
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 5, 110
High Courts06 Feb 1918
Rambahal Rai and Others Vs Emperor
Patna High Court · 44 Ind. Cas. 751
Criminal Procedure Code, 1898 (CrPC) — Section 253, 437
High Courts06 Feb 1918Allowed
Nauratan Lal Vs Wilford Joseph Stephenson and others
Patna High Court · (1918) 02 PAT CK 0007
High Courts06 Feb 1918
Rakhal Chandra Digar and Another Vs Sidhi Nath Singh and Others
Patna High Court · AIR 1919 Patna 365 : 53 Ind. Cas. 922
Chotanagpur Tenancy Act, 1908 — Section 46Transfer of Property Act, 1882 — Section 90
High Courts05 Feb 1918
R. Rajachari Vs Thirumugoor Devastanam and Vengu Naidu
Madras High Court · 45 Ind. Cas. 71