High Courts04 Dec 1916Allowed
In Re: Mrs. E.E.W. Meik
Allahabad High Court · 46 Ind. Cas. 865
Court Fees Act, 1870 — Section 19(viii), 19I
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,924 of 61,203
High Courts04 Dec 1916Dismissed
Kashi and Others Vs Sheonandan
Allahabad High Court · (1917) ILR (All) 223
High Courts04 Dec 1916
Hakim Nasrat Husain and Another Vs Adia Saran
Allahabad High Court · AIR 1917 All 79 : 37 Ind. Cas. 851
Suits Valuation Act, 1887 — Section 11
High Courts04 Dec 1916
Sheonandan Vs Kashi and Others
Allahabad High Court · AIR 1917 All 302(1) : 37 Ind. Cas. 878
Provincial Insolvency Act, 1907 — Section 16
High Courts04 Dec 1916
Mohammad Fasahat Ullah Vs Musammat Tahira Bibi
Allahabad High Court · 40 Ind. Cas. 136
Guardians and Wards Act, 1890 — Section 39(d)
High Courts02 Dec 1916Disposed Off
Zair Husain Khan Vs Musammat Kaniz Fatima Bibi
Allahabad High Court · 39 Ind. Cas. 922
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1(b)Transfer of Property Act, 1882 — Section 53
High Courts02 Dec 1916
Rajain Singh Vs Emperor
Allahabad High Court · 39 Ind. Cas. 984
Criminal Tribes Act, 1911 — Section 26(2)
High Courts02 Dec 1916
Sheo Ghulam Vs Shib Dayal and Lachman Prasad
Allahabad High Court · (1917) ILR (All) 241
High Courts01 Dec 1916
Keramat Ali Patwari Vs Nagendra (Nabendra in Vakalatnama) Kishore Roy
Calcutta High Court · 40 Ind. Cas. 78
High Courts01 Dec 1916
Susthir Bala Dutta Vs Chandra Kumar alias Akhoy Kumar Bhattacharjee and Others
Calcutta High Court · 36 Ind. Cas. 813
High Courts01 Dec 1916Dismissed
Mutu K.A. Ramanadham Chettiar Vs Vada Levvai Marakayar
Bombay High Court · (1917) 19 BOMLR 401
Privy Council01 Dec 1916
(Mutu K.A.) Ramanadan Chettiar Vs Vava Levvai Marakayar and others
Privy Council · (1916) AIR(PC) 86
Privy Council01 Dec 1916
Ralph Sudleir Falkiner (trading as the Falkiner Electric Company) Vs Percy Whitton
Privy Council · (1917) AIR(PC) 262
High Courts01 Dec 1916Disposed Of
Musammat Sukha and Another Vs Raghunath Das
Allahabad High Court · AIR 1917 All 62 : 37 Ind. Cas. 809
Civil Procedure Code, 1908 (CPC) — Section 24(4)
High Courts01 Dec 1916Disposed Of
Raghunath Das Vs Sukha and Another
Allahabad High Court · (1917) ILR (All) 214
High Courts01 Dec 1916
Tuljaram Row Vs Gopala Aiyan and Others
Madras High Court · (1917) 32 MLJ 434
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts30 Nov 1916Allowed
Raja Mahammad Abul Husan Khan Vs Ram Pargash
Bombay High Court · (1917) 19 BOMLR 202
Privy Council30 Nov 1916
Raja Muhammad Abdul Hussan Khan Vs Prag and others
Privy Council · (1916) AIR(PC) 150