High Courts30 Nov 1917
Bhushan Chandra Dutta and Others Vs The Chairman of the Kotechandpur Municipality
Calcutta High Court · 46 Ind. Cas. 298
Bengal Municipal Act, 1932 — Section 204, 218, 6(4)
JUDGMENT DATABASE
Search 12,25,701 Indian judgments.
12,25,701 judgments in All Courts · page 59,923 of 61,286
High Courts30 Nov 1917
Jagat Durlav Mazumdar Vs Indu Bhusan Mazumdar and Others
Calcutta High Court · 44 Ind. Cas. 58
Probate and Administration Act, 1881 — Section 98(1)
High Courts30 Nov 1917
Bepin Behary Chakrabutty and Others Vs Sib Charan Chakrabarty
Calcutta High Court · 43 Ind. Cas. 801
Bengal Tenancy Act, 1885 — Section 155
High Courts30 Nov 1917Dismissed
Sheo Prasad Singh Vs Premna Kunwar
Allahabad High Court · (1918) ILR (All) 122
Civil Procedure Code, 1908 (CPC) — Section 104
High Courts30 Nov 1917
Shyam Lal and Others Vs Ram Charan and Others
Allahabad High Court · AIR 1918 All 244 : 43 Ind. Cas. 525
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts30 Nov 1917
Champat Singh Vs Mahabir Prasad and Others
Allahabad High Court · AIR 1918 All 331 : 43 Ind. Cas. 632
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts30 Nov 1917
Sheo Prasad Singh Vs Musammat Premma Kuar
Allahabad High Court · AIR 1918 All 209(2) : 43 Ind. Cas. 522
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 104(2)
High Courts30 Nov 1917
Yamajala Sanjevudu Vs Nakka Venkadu and Others
Madras High Court · AIR 1918 Mad 165 : 45 Ind. Cas. 24
Civil Procedure Code, 1882 — Section 335
High Courts30 Nov 1917
Perumal Koundan and Others Vs The Thirumalarayapuram Jananukoola Dhanasekara Sanka Nidhi Ltd.
Madras High Court · AIR 1918 Mad 362 : (1918) ILR (Mad) 624 : 45 Ind. Cas. 164 : (1918) 34 MLJ 421
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts29 Nov 1917
Eledath Thavazhi, Karnavan and Manager Kunhunni Menon Vs Eliangattil Sankara Valia Rajah Avargal, styled Vannilasseri Utaya Kandan Theva and Another
Madras High Court · AIR 1918 Mad 285 : 45 Ind. Cas. 656 : (1918) 8 LW 44
Evidence Act, 1872 — Section 116
High Courts29 Nov 1917
Srinivasa Upadya Vs Ranganna Bhatta (died) and Others
Madras High Court · (1918) ILR (Mad) 622
High Courts29 Nov 1917
Muna Muhammad Rowther and Others Vs K.R. Muthu Alagappa Chettiar Panchayat of Sri Navaneetheeswaraswami temple
Madras High Court · AIR 1918 Mad 44 : (1918) 7 LW 380 : (1918) 34 MLJ 234
High Courts29 Nov 1917
Srinivasa Upadya Vs Ranganna Bhatta (dead) and Others
Madras High Court · AIR 1918 Mad 120 : 45 Ind. Cas. 98 : (1918) 34 MLJ 396
Easements Act, 1882 — Section 15
High Courts28 Nov 1917
Manhari Chowdhury Vs Emperor
Calcutta High Court · 43 Ind. Cas. 614
Calcutta Police Act, 1866 — Section 54ACriminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 380, 411
High Courts28 Nov 1917
Ramaswami Reddi Vs Genga Reddi and Others
Madras High Court · AIR 1918 Mad 316 : 45 Ind. Cas. 649
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Nov 1917
C. Subramania Iyer alias Subba Iyer and Others Vs Muthu Vaithilinga Mudaliar and Others
Madras High Court · 44 Ind. Cas. 987
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts27 Nov 1917
Govindasami Pillai Vs The Municipal Council
Madras High Court · (1918) ILR (Mad) 620 : 42 Ind. Cas. 519 : (1918) 34 MLJ 399
High Courts27 Nov 1917
Bijoy kumar Addya Vs Rama Nath Barman
Calcutta High Court · (1917) 11 CAL CK 0002
Civil Procedure Code, 1908 (CPC) — Section 73, 73(2)
High Courts27 Nov 1917
Raja Jagadish Chandra Deo Dhabel Deb Vs Sridam Mahata and Durga Prasad Pramanik and Others
Calcutta High Court · 44 Ind. Cas. 26
Transfer of Property Act, 1882 — Section 26
High Courts27 Nov 1917
A.L. Meango Vs J.C. Baviah
Madras High Court · AIR 1918 Mad 334 : 45 Ind. Cas. 507 : (1918) 7 LW 435
Evidence Act, 1872 — Section 91Penal Code, 1860 (IPC) — Section 193