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High Courts11 Dec 1916Dismissed

Dhan Dei Kunwar Vs Chotu Lal

Allahabad High Court · AIR 1917 All 140 : 38 Ind. Cas. 828

Government of India Act, 1915 — Section 107North Western Provinces Tenancy Act, 1901 — Section 202Civil Procedure Code, 1908 (CPC) — Section 115