JUDGMENT DATABASE

Search 12,26,165 Indian judgments.

12,26,165 judgments in All Courts · page 59,920 of 61,309

High Courts01 Mar 1918Disposed Of

Emperor Vs Abdul Latif

Allahabad High Court · (1918) ILR (All) 416

High Courts01 Mar 1918Allowed

Emperor Vs Ghulam Husain

Allahabad High Court · AIR 1918 All 107 : (1918) ILR (All) 420 : 44 Ind. Cas. 975

High Courts01 Mar 1918

Lingappaya and Another Vs Shankaranarayana Bhatta and Another

Madras High Court · (1918) 35 MLJ 625

Civil Procedure Code, 1908 (CPC) — Section 13(5)

High Courts28 Feb 1918Dismissed

Dodbasappa Ramlingappa Nargund Vs Basawaneppa Shivlingappa Sintre

Bombay High Court · AIR 1918 Bom 171 : (1918) 20 BOMLR 783

High Courts28 Feb 1918Dismissed

Pirthi Singh and Others Vs Laiq Singh and Another

Allahabad High Court · 46 Ind. Cas. 736

North Western Provinces Tenancy Act, 1901 — Section 197

High Courts28 Feb 1918

Gobardhan Vs Padam Singh

Allahabad High Court · AIR 1918 All 357 : 46 Ind. Cas. 652

North Western Provinces Tenancy Act, 1901 — Section 194

High Courts27 Feb 1918

Sukkulal Sowcar Vs A.V. Tirumala Row Sahib

Madras High Court · 51 Ind. Cas. 295

High Courts27 Feb 1918

Babu Ram Dheng and Others Vs Upendra Nath Koley and Others

Calcutta High Court · 44 Ind. Cas. 922

Bengal Tenancy Act, 1885 — Section 22(2), 85(1)

High Courts27 Feb 1918Allowed

Malkarjun Mahadev Belure Vs Amrita Tukaram Dambare

Bombay High Court · AIR 1918 Bom 142 : (1918) 20 BOMLR 762 : 47 Ind. Cas. 152

Limitation Act, 1963 — Article 141

High Courts27 Feb 1918

Abdullabhai Lalji Vs The Executive Committee

Bombay High Court · AIR 1918 Bom 200 : (1918) 20 BOMLR 639

High Courts27 Feb 1918

Mahabir and Others Vs Emperor

Allahabad High Court · AIR 1918 All 95 : 44 Ind. Cas. 967

High Courts27 Feb 1918

Mahu and Others Vs Emperor

Allahabad High Court · AIR 1918 All 102(1) : 44 Ind. Cas. 965

Criminal Procedure Code, 1898 (CrPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 107

High Courts27 Feb 1918

Gobardhan Vs Emperor

Allahabad High Court · 44 Ind. Cas. 969

Criminal Procedure Code, 1898 (CrPC) — Section 110Criminal Procedure Code, 1898 (CrPC) — Section 110Criminal Procedure Code, 1898 (CrPC) — Section 110

High Courts26 Feb 1918

Maistry Rajabhai Narain of Cutch Vs Haji Karim Mahomed of Bombay through his recognized Agent, Hussan Iyood Sait

Madras High Court · 47 Ind. Cas. 708

Civil Procedure Code, 1908 (CPC) — Section 20

High Courts26 Feb 1918

In Re: Annasami Nadavan and Others

Madras High Court · 45 Ind. Cas. 527 : (1918) 7 LW 571

High Courts26 Feb 1918

Mappillai Kadir Rowther Vs Emperor

Madras High Court · 46 Ind. Cas. 47

High Courts26 Feb 1918

Bhimangauda Konapgauda Patil Vs Hanmant Rungappa Patil

Bombay High Court · (1918) ILR (Bom) 689

High Courts26 Feb 1918Dismissed

Bhimangauda Konapgauda Patil Vs Hanmant Rangappa Patil

Bombay High Court · AIR 1918 Bom 206 : (1918) 20 BOMLR 411

High Courts26 Feb 1918

Mushari Ram Manhari Vs Raj Kishore Lal

Patna High Court · (1918) 02 PAT CK 0030

High Courts26 Feb 1918Allowed

Shaikh Khoda Bukhsh Vs Bahadur Ali

Patna High Court · (1918) 02 PAT CK 0028