High Courts07 Mar 1918
Protap Chandra Dhar Vs Peary Mohun Dhar and Others
Calcutta High Court · AIR 1919 Cal 1061 : 48 Ind. Cas. 669
Transfer of Property Act, 1882 — Section 60
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,918 of 61,309
High Courts07 Mar 1918
Gabinda Chandra Ghose Biswas and Others Vs Nandadulal Sut
Calcutta High Court · 45 Ind. Cas. 317
High Courts07 Mar 1918
A.C. Tops Vs Emperor
Calcutta High Court · AIR 1919 Cal 444 : (1919) ILR (Cal) 31 : 49 Ind. Cas. 913
Criminal Procedure Code, 1898 (CrPC) — Section 526Extradition Act, 1903 — Section 3(1)
High Courts07 Mar 1918
Shyamdas Roy Chowdhury and Others Vs Radhika Prosad Chatterjee and Others and Srimati Panch Kauri Debi and Others
Calcutta High Court · 47 Ind. Cas. 853
Transfer of Property Act, 1882 — Section 38
High Courts07 Mar 1918
Emperor Vs Esufalli Abdul Hussein
Bombay High Court · AIR 1917 Bom 192 : (1918) 20 BOMLR 601
Penal Code, 1860 (IPC) — Section 499
High Courts07 Mar 1918Dismissed
Jassa and Others Vs Rangi Lal and Others
Allahabad High Court · AIR 1919 All 318(2) : 49 Ind. Cas. 808
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts07 Mar 1918Disposed Of
The Collector of Moradabad as Manager Vs M. Maqbul-Ul-Rahman and Others
Allahabad High Court · 45 Ind. Cas. 37
Registration Act, 1908 — Section 33, 87
High Courts07 Mar 1918Disposed Of
Collector of Moradabad Vs Maqbul-ul-Rahman and Others
Allahabad High Court · AIR 1918 All 194(2) : (1918) ILR (All) 434
High Courts07 Mar 1918Disposed Of
Shankar Lal Vs Ram Babu
Allahabad High Court · AIR 1918 All 288 : (1918) ILR (All) 446 : 45 Ind. Cas. 31
High Courts07 Mar 1918
Prem Sukh Das and Another Vs Lachmi Tewari
Allahabad High Court · AIR 1918 All 94 : 46 Ind. Cas. 542
High Courts07 Mar 1918
Balasundara Pandiam Pillai Vs Authimulam Chettiar
Madras High Court · 47 Ind. Cas. 505
High Courts06 Mar 1918
Leon Saubolle Vs K.V. Seyne and Brothers and Others
Calcutta High Court · AIR 1919 Cal 677(2) : 50 Ind. Cas. 476
Contract Act, 1872 — Section 108, 178
High Courts06 Mar 1918Allowed
Mithan Lal Vs Chhaju Singh
Allahabad High Court · AIR 1918 All 268 : (1918) ILR (All) 429
High Courts05 Mar 1918
Sachi Prasad Mukherjee Vs Amarnath Roy Chowdhuri
Calcutta High Court · (1919) ILR (Cal) 103
Limitation Act, 1963 — Section 23, 26
High Courts05 Mar 1918
Purna Chandra Pal Vs Barada Prosanna Bhattacharjya
Calcutta High Court · AIR 1919 Cal 634 : (1919) ILR (Cal) 111
Transfer of Property Act, 1882 — Section 95
High Courts05 Mar 1918
Saohi Prasad Mukherjee Vs Amar Nath Rai Chowdhury and Others
Calcutta High Court · 45 Ind. Cas. 864
High Courts05 Mar 1918
Purna Chandra Pal and Others Vs Barada Prasunna Bhattacharjee
Calcutta High Court · 45 Ind. Cas. 783