JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,916 of 61,203
Ganga Prasad Dutt Vs Rani Hemangini Debt, Executrix To The Estate Of Late Raja Jogendra Nath Roy Bahadur and Others
Calcutta High Court · 37 Ind. Cas. 997
Dhondi Ranoji Patil Vs Revappa Satappa Sintre
Bombay High Court · AIR 1917 Bom 266 : (1917) 19 BOMLR 276
Sadasiv Singh and Others Vs Emperor
Patna High Court · AIR 1917 Patna 40 : 39 Ind. Cas. 475
H.F.B.D. Hay Vs Ram Chandar
Allahabad High Court · AIR 1917 All 315(2) : (1917) ILR (All) 308
Major H.F.B.D. Hay Vs Ram Chander
Allahabad High Court · 39 Ind. Cas. 92
Debi Prasad Vs Allen Grant
Allahabad High Court · AIR 1917 All 485 : 39 Ind. Cas. 916
Aiyavier Vs Subramania Aiyar and Others
Madras High Court · AIR 1918 Mad 395 : (1917) 6 LW 22 : (1917) 32 MLJ 439
Indra Chand Bothra Vs A.H. Forbes
Patna High Court · AIR 1917 Patna 696(1) : 39 Ind. Cas. 22
Ratan Singh Vs Khem Karan
Allahabad High Court · AIR 1918 All 228(1) : 44 Ind. Cas. 608
Muhammad Kamil and Another Vs Habibullah and Others
Allahabad High Court · 37 Ind. Cas. 794
Muthukrishna Naidu, minor, by Mother and Guardian Janaki Ammal Vs Kanoji alias Muthukrishnappa Naidu and Others
Madras High Court · AIR 1918 Mad 723 : 39 Ind. Cas. 504
Panchapagesa Odayar and Another Vs Kanaka Ammal and Another
Madras High Court · 42 Ind. Cas. 344 : (1917) 6 LW 408 : (1917) 33 MLJ 455
Upendralal Gupta and Others Vs Jogesh Chandra Roy
Calcutta High Court · 38 Ind. Cas. 56
Raj Kumar Deoty Vs Satish Chandra Ghosh
Calcutta High Court · 40 Ind. Cas. 735
Srimati Karimunnessa Chowdhurani Vs Srimati Ekiwa Syed Badrul Hyder Chowdhury and Others Vs Ali Ashraf Chowdhury and Others
Calcutta High Court · 37 Ind. Cas. 904
Jayanuddin Khan Vs Jamiruddin Sarkar
Calcutta High Court · (1917) 01 CAL CK 0007
Shamiruddin Mandal Vs Abdul Bari Mandal and Others
Calcutta High Court · 38 Ind. Cas. 25
Raja Birabar Narayan Chandra Dhir Narendra Vs The Collector of Cuttack
Patna High Court · AIR 1917 Patna 659(2) : 39 Ind. Cas. 14