High Courts16 Jan 1917
In Re: Babu Hari Prosunno Mookerjee, Mukhtear
Calcutta High Court · 39 Ind. Cas. 305
Legal Practitioners Act, 1879 — Section 13(f), 14
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,914 of 61,203
High Courts16 Jan 1917Dismissed
Ghulam Safdar Khan and Others Vs Sukhi and Others
Allahabad High Court · AIR 1917 All 237 : 38 Ind. Cas. 573
Limitation Act, 1963 — Article 134Limitation Act, 1963 — Article 134Limitation Act, 1963 — Article 134
High Courts16 Jan 1917Dismissed
Kalpu Rai and Another Vs Beni Madho Sahu and Others
Allahabad High Court · AIR 1917 All 248 : 37 Ind. Cas. 835
High Courts16 Jan 1917Dismissed
Gokul Nathji Vs Raman Lalji
Allahabad High Court · (1917) ILR (All) 343
High Courts16 Jan 1917Dismissed
In Re: The Mahamandal Shashtra Prakashak Samity, Limited
Allahabad High Court · AIR 1917 All 347 : (1917) ILR (All) 334
High Courts16 Jan 1917
Goswami Sri Raman Lalji Vs Goswami Sri Gokul Nathji
Allahabad High Court · AIR 1917 All 90 : 39 Ind. Cas. 462
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2
High Courts16 Jan 1917
In Re: Mahamandal Shashtra Prakashak Samity, Ltd.
Allahabad High Court · 39 Ind. Cas. 570(1)
Companies Act, 1913 — Section 162(vi)
High Courts16 Jan 1917
T. Rangayya Reddy Vs V.R. Subrahmanya Aiyar and Others
Madras High Court · (1917) ILR (Mad) 365 : (1917) 5 LW 797 : (1917) 32 MLJ 575
Specific Relief Act, 1877 — Section 27
High Courts16 Jan 1917
The Firm of Ramakrishna Aiyar and Another Vs The Official Receiver of Tinnevelly
Madras High Court · (1917) 5 LW 507 : (1917) 32 MLJ 520
Provincial Insolvency Act, 1907 — Section 37
High Courts16 Jan 1917
Boidyo Gauranga Sahu Vs Sudevi Mata
Madras High Court · AIR 1918 Mad 1278 : (1917) ILR (Mad) 612 : 41 Ind. Cas. 589 : (1917) 6 LW 46 : (1917) 32 MLJ 597
Trusts Act, 1882 — Section 60
High Courts16 Jan 1917
Vaithilinga Odayar and Another Vs Atyathorai Odayar and Others
Madras High Court · (1917) ILR (Mad) 1118
High Courts15 Jan 1917
Vadlamudi Gopalakrishnayya and Another and Vadlamudi Subba Rao by Natural Father and Guardian Vadlamudi Seetharamaswamy Vs Vadlamudi Gangayya and Others Vadlamudi Gangayya and Others Vs Bobba Padmanabhyya and Others Vadlamudi Manikyam and Others and Vadlamudi Venkatasubba Row Vs Vadlamudi Lingayya and Another
Madras High Court · 52 Ind. Cas. 749
High Courts15 Jan 1917Allowed
Karimunnessa Choudhrani Vs Ekina Banoo
Calcutta High Court · (1917) 01 CAL CK 0037
High Courts15 Jan 1917
Sheikh Ali Mamud Vs Sheikh Miarish
Calcutta High Court · 37 Ind. Cas. 779
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 3
High Courts15 Jan 1917Allowed
Dhurabhai Bhuldas Patel Vs Mohanlal Maganlal Shah
Bombay High Court · AIR 1917 Bom 274 : (1917) 19 BOMLR 285
Registration Act, 1908 — Section 17(1)(d)
High Courts15 Jan 1917
Ram Narain and Another Vs Brij Bankey Lal
Allahabad High Court · 39 Ind. Cas. 532
Limitation Act, 1963 — Article 120, 29
High Courts12 Jan 1917
Emperor Vs Kikabhai Ranchhoddas and Chhagan Tribho Van
Bombay High Court · AIR 1917 Bom 239(1) : (1917) ILR (Bom) 464
High Courts12 Jan 1917
Kshirod Gobinda Chowdhury and Others Vs Rajendra Narayan Shaha
Calcutta High Court · 38 Ind. Cas. 94
High Courts12 Jan 1917Dismissed
Gopal Vs Emperor
Allahabad High Court · AIR 1917 All 327 : 38 Ind. Cas. 329
Arms Act, 1959 — Section 19(f)Arms Act, 1959 — Section 19(f)Arms Act, 1959 — Section 19(f)
High Courts12 Jan 1917Allowed
Jagardip Rai and Another Vs Naubat Rai
Allahabad High Court · AIR 1917 All 301 : 38 Ind. Cas. 149