High Courts19 Jan 1917
Devare Hegde BIN Paramaya Hegde and Another Heirs of the deceased Subaya Devappa Hegde Vs Vaikunt Subaya Sonde and Others
Bombay High Court · (1917) ILR (Bom) 475
Civil Procedure Code, 1908 (CPC) — Section 60(c)
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,913 of 61,203
High Courts19 Jan 1917Disposed Off
Satola and Others Vs Emperor
Allahabad High Court · AIR 1918 All 267 : 44 Ind. Cas. 592
Cattle Trespass Act, 1871 — Section 22
High Courts19 Jan 1917Disposed Of
Gopal Das Vs Durga Singh and Another
Allahabad High Court · AIR 1917 All 357 : 38 Ind. Cas. 649
Transfer of Property Act, 1882 — Section 82Transfer of Property Act, 1882 — Section 82Transfer of Property Act, 1882 — Section 82
High Courts18 Jan 1917
The Chalapuram Bank Ltd. Vs The Zamorin Raja Avergal
Madras High Court · AIR 1918 Mad 720 : 40 Ind. Cas. 549
High Courts18 Jan 1917
Chhotalal Aditram Travadi Vs Bai Mahakore Travadi and Others
Bombay High Court · (1917) ILR (Bom) 466
Evidence Act, 1872 — Section 91
High Courts18 Jan 1917
Chhottalal Aditram Travadi Vs Bai Mahakore and Others
Bombay High Court · 40 Ind. Cas. 83
Evidence Act, 1872 — Section 91
High Courts18 Jan 1917
Nawab Jan and Others Vs Safiur Rahman and Others
Calcutta High Court · 38 Ind. Cas. 882
High Courts18 Jan 1917
Thakur Singh, Ramkhelawan Singh, Parmeshwar Singh and Zamindar Singh Vs Pardip Singh
Patna High Court · 39 Ind. Cas. 645
Bengal Tenancy Act, 1885 — Section 70, 70(5)
High Courts18 Jan 1917
Musammat Parshan Kuer Vs Musammat Tulsi Kuer
Patna High Court · AIR 1917 Patna 46 : 39 Ind. Cas. 658
High Courts18 Jan 1917
S. Sundaram Ayyar, Receiver of the Tanjore Palace Estate Vs Ramachandra Ayyar and Others
Madras High Court · AIR 1918 Mad 435 : (1917) ILR (Mad) 389 : (1917) 5 LW 789 : (1917) 32 MLJ 333
Madras Proprietary Estates Village Service Act, 1894 — Section 4
High Courts18 Jan 1917Dismissed
Kallu and Another Vs Kallu Singh and Others
Allahabad High Court · AIR 1918 All 382(1) : 43 Ind. Cas. 854
High Courts17 Jan 1917
Nabin Chandra Chakrabutty Vs Rajendra Nath Banerjee and Others
Calcutta High Court · 39 Ind. Cas. 487
High Courts17 Jan 1917
Raj Kumar Kusari Vs Registrar of Joint Stock Companies
Calcutta High Court · 38 Ind. Cas. 437
High Courts17 Jan 1917
Chatterpat Singh Vs Kirat Chand Srimal and Others
Patna High Court · 39 Ind. Cas. 737
Civil Procedure Code, 1908 (CPC) — Section 24, 39
High Courts17 Jan 1917
Nochulliyil Eazhuvan Theethisson Theethalan Vs The Eralpad Rajah styled Elaya Rajah Avergal of Patinhara Kovilagom in Calicut (deceased) and Others
Madras High Court · (1917) 32 MLJ 442
Transfer of Property Act, 1882 — Section 58
High Courts16 Jan 1917
Vaithilinga Odayar and Another Vs Ayyathorai Odayar and Others
Madras High Court · 37 Ind. Cas. 753
High Courts16 Jan 1917
The Bengal Stone Company Ld. Vs Joseph Isaac Joseph Hyam and Another
Calcutta High Court · 45 Ind. Cas. 738
Contract Act, 1872 — Section 15
High Courts16 Jan 1917
Rajeswar Bagchi and Nripati Chandra Das Vs Emperor
Calcutta High Court · 40 Ind. Cas. 725
Stamp Act, 1899 — Section 62(6), 68(c)
High Courts16 Jan 1917
Sekandar Sheikh and Others Vs Anu Sarkar
Calcutta High Court · 38 Ind. Cas. 69