High Courts28 May 1917
Raj Kumar Missra and on his death his heirs and Legal Representatives Narain Chundra Misra and Others Vs Rama Nath Singh and Others
Calcutta High Court · 40 Ind. Cas. 494
Bengal Tenancy Act, 1885 — Section 52
JUDGMENT DATABASE
Search 12,24,754 Indian judgments.
12,24,754 judgments in All Courts · page 59,912 of 61,238
High Courts28 May 1917
Khetra Mohan Poddar and Others Vs Aswini Kumar Saha and Others
Calcutta High Court · 45 Ind. Cas. 667
Contract Act, 1872 — Section 247
High Courts28 May 1917
Tanha Singh and Others Vs Bandhu Singh and Others
Patna High Court · AIR 1919 Patna 56 : 59 Ind. Cas. 8
Evidence Act, 1872 — Section 35
High Courts28 May 1917Disposed Of
Moti Lal Vs Ram Narain
Allahabad High Court · (1917) ILR (All) 551 : 40 Ind. Cas. 1006
High Courts26 May 1917Dismissed
Khushali Ram Vs Gokul Chand
Allahabad High Court · AIR 1917 All 176(2) : 41 Ind. Cas. 352
High Courts26 May 1917Dismissed
Gokul Chand Vs Khushali Ram
Allahabad High Court · (1917) ILR (All) 607
High Courts26 May 1917Dismissed
Tapti Prasad Vs Emperor
Allahabad High Court · AIR 1918 All 429(2) : 41 Ind. Cas. 335
Railways Act, 1890 — Section 101
High Courts26 May 1917
M. Kandaswami Chetti Vs P. Subramania Chetti
Madras High Court · 41 Ind. Cas. 384
High Courts25 May 1917
Raja Sasi Kanta Acharjee Vs Kunja Mohan Moitra and Lalit Mohan Moitra and Another, Lalit Mohan Moitra and Golam Mohamad Choudhry and Another
Calcutta High Court · 41 Ind. Cas. 425
High Courts25 May 1917
Sarat Chandra Roy Vs Abbas Ali Mondal and Abdul Gani Mondal
Calcutta High Court · 41 Ind. Cas. 833
High Courts25 May 1917
Madho Gir Vs Rashid Ahmad and Others
Allahabad High Court · AIR 1917 All 91 : 41 Ind. Cas. 141
Criminal Procedure Code, 1898 (CrPC) — Section 200
High Courts24 May 1917
Jadu Nath Manna and Others Vs Pran Krishna Das and Another
Calcutta High Court · 46 Ind. Cas. 455
Bengal Tenancy Act, 1885 — Section 40
High Courts24 May 1917
Sheo Jhawan Pande Vs Musammat Ram Sakhi Kuari
Patna High Court · AIR 1917 Patna 420 : 40 Ind. Cas. 737
Penal Code, 1860 (IPC) — Section 323
High Courts24 May 1917
Barhamdeo Narain Singh Vs Ramanand Prasad Singh and Another and Saligram Singh
Patna High Court · AIR 1917 Patna 14 : 40 Ind. Cas. 594
High Courts24 May 1917
Gajadhar Singh Vs Kishan Jiwan Lal and Others
Allahabad High Court · AIR 1917 All 163 : (1917) ILR (All) 641
High Courts24 May 1917Allowed
Gajadhar Singh Vs Kishen Jiwan Lal and Others
Allahabad High Court · (1917) 05 AHC CK 0003
High Courts24 May 1917
Ram Piari Vs Nand Lal
Allahabad High Court · 42 Ind. Cas. 77
Limitation Act, 1963 — Article 124, 28Limitation Act, 1963 — Article 124, 28Limitation Act, 1963 — Article 124, 28
High Courts23 May 1917
Gour Mondal and Another Vs Peari Majhi and Others
Calcutta High Court · 43 Ind. Cas. 864