High Courts29 Jan 1917
P.M.A. Muthiah Chetty and Others Vs P.R. Alagappa Chetty and Another
Madras High Court · (1918) ILR (Mad) 1
Limitation Act, 1963 — Article 89
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,911 of 61,203
High Courts27 Jan 1917
Ebji Umersey Vs W. and A. Graham and Co.
Bombay High Court · AIR 1917 Bom 275 : (1917) 19 BOMLR 274
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 38, 73
High Courts26 Jan 1917
Baroda Charan Dhar Vs Ershad Khan and Others
Calcutta High Court · 38 Ind. Cas. 520
High Courts26 Jan 1917
Kunja Behari Raha Vs Jogendra Chandra Das and Others
Calcutta High Court · 38 Ind. Cas. 293
High Courts26 Jan 1917
Bisan Ram Patri Vs Satis Chandra Sarma and Others
Calcutta High Court · 38 Ind. Cas. 216
Privy Council26 Jan 1917
Canadian Pacific Railway Company Vs Parent and another
Privy Council · (1917) AIR(PC) 123
High Courts26 Jan 1917Dismissed
Padam Narain Vs Hukumai Rai and Another
Allahabad High Court · (1917) ILR (All) 353
High Courts26 Jan 1917Disposed Of
Emperor Vs Ikram-ud-din and Another
Allahabad High Court · (1917) ILR (All) 348
High Courts26 Jan 1917
Hukumat Rai and Another Vs Padam Narain
Allahabad High Court · AIR 1917 All 157 : 38 Ind. Cas. 151
Provincial Insolvency Act, 1920 — Section 22
High Courts26 Jan 1917
Ikramuddin and Another Vs Emperor
Allahabad High Court · AIR 1917 All 173 : 39 Ind. Cas. 331
Criminal Procedure Code, 1898 (CrPC) — Section 367, 418
High Courts26 Jan 1917
Ramasamy Nadan and Others Vs Subramania Nadan and Others
Madras High Court · (1917) 32 MLJ 447
High Courts25 Jan 1917
Jagabandhu Dutt Vs Rajani Kanta Pal and Others Rajani Kanta Pal Vs Jagabandhu Dutt
Calcutta High Court · 37 Ind. Cas. 790
Land Revenue Sales Act, 1859 — Section 36
High Courts25 Jan 1917
Akil Chandra Saha and Others Vs Girish Chandra Saha, Executor to the Estate of Hari Mohan Saha
Calcutta High Court · 41 Ind. Cas. 302
Privy Council25 Jan 1917
Mary Wood and others Vs James Ebenezer Haines
Privy Council · (1918) AIR(PC) 320
Privy Council25 Jan 1917
Dominion Iron and Steel Company Limited Vs (1) C.W. Burt, (2) George C. Topshee, (3) Mrs. Emily Burns, (4) Joseph Jamael, (5) John Kattar
Privy Council · (1918) AIR(PC) 322
High Courts25 Jan 1917
Senakkayala Virasami Naidu Vs Bommadevara Pichayya Naidu and Others
Madras High Court · AIR 1918 Mad 456 : 43 Ind. Cas. 167 : (1917) 6 LW 758 : (1917) 33 MLJ 536
High Courts25 Jan 1917
T.A. Chidambaram Chetty and Another Vs M.L.M. Ramanatham Chetty
Madras High Court · AIR 1918 Mad 605 : (1917) 5 LW 646 : (1917) 32 MLJ 487
Civil Procedure Code, 1908 (CPC) — Section 39
High Courts25 Jan 1917
M. L. M. Ramanathan Chetty Vs T. A. Chidambaram Chetty and Another
Madras High Court · 41 Ind. Cas. 41