JUDGMENT DATABASE

Search 12,24,054 Indian judgments.

12,24,054 judgments in All Courts · page 59,910 of 61,203

High Courts30 Jan 1917Dismissed

Bhairon Vs Musammat Rajania

Allahabad High Court · AIR 1917 All 177 : 38 Ind. Cas. 299

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts29 Jan 1917

Babu Lal Vs Emperor

Patna High Court · AIR 1917 Patna 656 : 39 Ind. Cas. 982

Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 406, 411
High Courts29 Jan 1917

Jagdeo Vs Emperor

Allahabad High Court · AIR 1917 All 328 : 39 Ind. Cas. 310

Criminal Procedure Code, 1898 (CrPC) — Section 465