JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,908 of 61,309
Sukru Vs Emperor
Allahabad High Court · AIR 1918 All 181(1) : 46 Ind. Cas. 294
Surendra Nath Mukerji Vs Emperor
Allahabad High Court · AIR 1918 All 160 : 47 Ind. Cas. 659
Hardwari Lal and Others Vs Ram Dulari
Allahabad High Court · (1918) ILR (All) 605
Ram Das and Others Vs Emperor
Allahabad High Court · AIR 1918 All 124 : 46 Ind. Cas. 302
Jai Narain Lal and Others Vs Emperor
Allahabad High Court · AIR 1918 All 106 : 46 Ind. Cas. 407
Kadirvelu Nainar Vs Kuppuswami Naicker
Madras High Court · 45 Ind. Cas. 774 : (1918) 8 LW 103 : (1918) 34 MLJ 590
Manavikraman Tirumalpad Vs The Collector of The Nilgiris
Madras High Court · (1918) ILR (Mad) 943
A.C. Tops Vs Emperor
Calcutta High Court · AIR 1919 Cal 509 : (1919) ILR (Cal) 52 : 50 Ind. Cas. 17
Jafarruddin Shaha and Another Vs Brindarani Chaudhdrani and Others
Calcutta High Court · (1918) 04 CAL CK 0039
Satya Charan Chandra Vs Satpir Mahanty
Patna High Court · (1918) 04 PAT CK 0009
Umrao Singh and Another Vs Umrao Singh
Allahabad High Court · AIR 1918 All 356 : 47 Ind. Cas. 905
Sanchiram De Bahari Vs Sreemutty Hara Priya Thakurani and Others
Calcutta High Court · 45 Ind. Cas. 611
Jakher Mohamed Mondal and Others Vs Khatir Mohamed Shaikh
Calcutta High Court · 46 Ind. Cas. 264
Jogendra Nath Mitra Vs Apara Prosad Mukerjee
Calcutta High Court · 45 Ind. Cas. 616
P.W. Monie Vs The Rev. Robert Scott
Bombay High Court · AIR 1918 Bom 88 : (1918) 20 BOMLR 839 : 47 Ind. Cas. 642
Asharfi Singh Vs Madhabeshwar Indra Narain Sahi
Patna High Court · (1918) 04 PAT CK 0021
Muhammad Abdul Latif Vs Shaikh Habibur Rahman
Patna High Court · (1918) 04 PAT CK 0002