High Courts17 Apr 1918
Satyabadi Gountia and Another Vs Bediadhar Bar Panda and Others
Patna High Court · AIR 1918 Patna 575 : 46 Ind. Cas. 392
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,907 of 61,309
High Courts17 Apr 1918
Kure and Others Vs Emperor
Allahabad High Court · AIR 1919 All 379 : 51 Ind. Cas. 677
Penal Code, 1860 (IPC) — Section 149, 325
High Courts17 Apr 1918
P.L.P.L. Palaniappa Chettiar and Others Vs Pana Lana Seena Shanmugam Chettiar and Others
Madras High Court · (1918) 8 LW 317 : (1918) 35 MLJ 90
Negotiable Instruments Act, 1881 (NI) — Section 6
High Courts17 Apr 1918
Sree Rajah Vasireddi Venkata Lakshmi Narasamma Bahadur Sultan Garu,Dharmakartha of Bhava Narayanaswamy Devastanam Vs The Secretary of State for India in Council
Madras High Court · (1918) 35 MLJ 159
High Courts17 Apr 1918
Harry Meredith, the liquidator appointed for the purpose of winding up of the firm of J.H. Elliot and Co. Ltd. of Birmingham Vs V.K. Abdul Sahib and Others
Madras High Court · (1918) ILR (Mad) 1060 : (1918) 8 LW 565 : (1918) 35 MLJ 184
Contract Act, 1872 — Section 222
High Courts17 Apr 1918
Venkata Lashminarasamma Vs The Secretary of State For India in Council
Madras High Court · (1918) ILR (Mad) 840
High Courts17 Apr 1918
Sree Rajah Vasireddi Venkata Lakshmi Narasamma Bahadur Manne Sultan Garu, Dharmakartha of Bhava Narayanaswamy Devastanam Vs The Secretary of State for India in Council
Madras High Court · 47 Ind. Cas. 606
High Courts16 Apr 1918
Girish Chandra Mitra Vs Giribala Debi and Others
Calcutta High Court · 45 Ind. Cas. 937
High Courts16 Apr 1918
Maharaja Kunwar Manmath Nath Roy Vs Seikh Ameer Khan
Patna High Court · AIR 1918 Patna 389 : 46 Ind. Cas. 98
High Courts16 Apr 1918
Sheikh Akbarali Vs Gopal Prasad Chole
Patna High Court · 46 Ind. Cas. 556
Bengal Tenancy Act, 1885 — Section 20
Privy Council16 Apr 1918
Rani Parbati Kunwar Vs Deputy Commissioner of Kheri and another
Privy Council · (1918) AIR(PC) 45
High Courts16 Apr 1918Allowed
Inayat-Ullah Khan Vs Hashmat-Ullah Khan
Allahabad High Court · 46 Ind. Cas. 193
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts16 Apr 1918
Somu Pathar and Another Vs Rengaswami Reddiar and Another
Madras High Court · 51 Ind. Cas. 411 : (1918) 35 MLJ 252
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Apr 1918
Gaspari Louis and Another Vs Rev. Fr. C.P. Gonsalves
Madras High Court · 47 Ind. Cas. 941 : (1918) 8 LW 208 : (1918) 35 MLJ 407
High Courts15 Apr 1918
Rajani Kanta Roy Vs Manmatha Nath Nandi and Others
Calcutta High Court · 46 Ind. Cas. 665
Guardians and Wards Act, 1890 — Section 29
High Courts15 Apr 1918
Krishna Gopal Bhowmik and Another and Ichhamayi Debi Vs Hem Chandra Bairagi and Others
Calcutta High Court · 46 Ind. Cas. 908
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts15 Apr 1918
Lakhi Kanta Roy and Others Vs Raj Chandra Saha and Others
Calcutta High Court · AIR 1919 Cal 976 : 46 Ind. Cas. 374