High Courts18 Apr 1918
Annaya Tantri Vs Ammaka Hengsu and Others
Madras High Court · 47 Ind. Cas. 341
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,906 of 61,309
High Courts18 Apr 1918
Rajlakshmi Dasya Vs Maharaja Bahadur Sir Prodyot Kumar Tagore and Another
Calcutta High Court · 46 Ind. Cas. 184
High Courts18 Apr 1918
Mohendra Nath Bagchi and Others Vs Gour Chandra Ghosh and Others
Calcutta High Court · 46 Ind. Cas. 867
High Courts18 Apr 1918
Purnananda Datta and Others Vs Abinash Chandra Chattoraj and Others
Calcutta High Court · 46 Ind. Cas. 624
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts18 Apr 1918
Jogesh Chandra Banerjee Vs Sarada Kumar Chakravarti and Others
Calcutta High Court · AIR 1919 Cal 127 : 49 Ind. Cas. 834
High Courts18 Apr 1918Dismissed
Lala Kalyan Das Vs Sheikh Maqbul Ahmad
Bombay High Court · (1918) 20 BOMLR 864
High Courts18 Apr 1918
Srimati Hemanigini Debi Vs Haridas Banerjee
Patna High Court · AIR 1918 Patna 525 : 46 Ind. Cas. 398
Civil Procedure Code, 1908 (CPC) — Section 107, 151
High Courts18 Apr 1918
Bhaiga Parida Vs Gannath Khandi
Patna High Court · AIR 1918 Patna 492 : 46 Ind. Cas. 569
Limitation Act, 1963 — Section 28, 4
Privy Council18 Apr 1918
Mewa Singh and others Vs Basant Singh and others
Privy Council · (1918) AIR(PC) 49
Privy Council18 Apr 1918
Lala Kalyan Das and others Vs Sheik Maqbul Ahmad and others
Privy Council · (1918) AIR(PC) 53
High Courts18 Apr 1918Dismissed
Emperor Vs Amir Hasan Khan
Allahabad High Court · (1918) ILR (All) 569
High Courts18 Apr 1918Dismissed
Kalyan Das and Others Vs Maqbul Ahmad and Others
Allahabad High Court · (1918) ILR (All) 497
High Courts18 Apr 1918
Amir Hasan Khan Vs Emperor
Allahabad High Court · 46 Ind. Cas. 150
Uttar Pradesh Municipalities Act, 1916 — Section 307(b)
High Courts18 Apr 1918
Pilla Kakkadu alias Balaji and Pilla Ramayya and Others Vs Vedula Chendrayya Chandari and Others
Madras High Court · 51 Ind. Cas. 536
High Courts18 Apr 1918
Eyunni Raghavacharyulu and Others Vs Epuri Govindasari
Madras High Court · (1918) 35 MLJ 402
High Courts18 Apr 1918
Annaya Tantri Vs Ammakka Hengsu and Others
Madras High Court · (1918) 8 LW 301 : (1918) 35 MLJ 196
High Courts18 Apr 1918
Nagappa and Others Vs Siddalingappa and Others
Madras High Court · 47 Ind. Cas. 589 : (1918) 35 MLJ 372
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5