High Courts21 Dec 1915
Sri Rajah Varadaraja Appa Rao Bahadur Zamindar Garu Vs Gonepalle Punnayya (died) and Others
Madras High Court · (1916) 30 MLJ 545
Madras Estates Land Act, 1908 — Section 6
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 59,904 of 61,106
High Courts21 Dec 1915
Rangaswami Pillai and Another Vs Vaidylinga Mudaliar and Another
Madras High Court · 33 Ind. Cas. 446
Evidence Act, 1872 — Section 13
High Courts21 Dec 1915
V.R.R.M.N.R.M. Ramakathan Chetty Vs V.R.R.M.C.T. Murugappa Chetty and Others
Madras High Court · 33 Ind. Cas. 969 : (1916) 3 LW 216
Evidence Act, 1872 — Section 32(5)
High Courts21 Dec 1915
Sri Raja Varadaraja Appa Rao Bahadur Zemindar Garu Vs Gonepalle Punnayya (died) and Others
Madras High Court · 34 Ind. Cas. 626
Limitation Act, 1963 — Section 14Madras Estates Land Act, 1908 — Section 6
High Courts21 Dec 1915
Chokkalingam Chetty alias Peria Karuppan Chetty and Others Vs Annamalai Chetty and Others
Madras High Court · 34 Ind. Cas. 417
High Courts20 Dec 1915
P.L. Causley Vs Emperor
Calcutta High Court · 32 Ind. Cas. 661
Penal Code, 1860 (IPC) — Section 434, 463
High Courts20 Dec 1915
Abdul Wahab and Others Vs Secretary of State for India in Council and Others
Calcutta High Court · 32 Ind. Cas. 235
High Courts20 Dec 1915
Kumar Krishna Dutt Vs Hari Narayan Ganguli
Calcutta High Court · 33 Ind. Cas. 708
High Courts20 Dec 1915Dismissed
Jasti Ganiraju, minor, by his father and guardian Jasti Ramayya and Others Vs Sri Damera Narasimha Apparayanim Garu
Allahabad High Court · 33 Ind. Cas. 128
High Courts20 Dec 1915Disposed Of
Basdeo Rai Vs Dwarka Ram and Another
Allahabad High Court · AIR 1916 All 219 : 32 Ind. Cas. 346
Transfer of Property Act, 1882 — Section 107
High Courts20 Dec 1915Dismissed
Muhammad Qasim and Others Vs Sri Mahant Sheo Ling Swami Jangam and Others
Allahabad High Court · AIR 1916 All 153 : 32 Ind. Cas. 192
High Courts20 Dec 1915
Dwarka Ram and Another Vs Basdeo Rai
Allahabad High Court · (1916) ILR (All) 178
Easements Act, 1882 — Section 52, 64Transfer of Property Act, 1882 — Section 107
High Courts20 Dec 1915
Tiruvambala Desikar Gnana Sambanda Pandarasannadhi Avargal and Another Vs Chinna Pandaram alias Manikkavachaka Desikar (died) and Others
Madras High Court · (1917) ILR (Mad) 177
High Courts17 Dec 1915
Moulvi Muhammad Ismail Vs Samad Ali Bhuyan and Others
Calcutta High Court · 32 Ind. Cas. 227
Penal Code, 1860 (IPC) — Section 147, 325
High Courts17 Dec 1915
Kunya Kesori Pal Chowdhury and Others Vs Srimati Bama Sundari Dasya and Others
Calcutta High Court · 32 Ind. Cas. 781
High Courts17 Dec 1915
Nasuruddi Karikar and Others Vs Emperor
Calcutta High Court · 32 Ind. Cas. 833
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts17 Dec 1915
Muthaya Shetti Vs Kanthappa Shetti
Madras High Court · (1918) 34 MLJ 431
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts16 Dec 1915
Tulsi Raut Vs Sheikh Nabi Bux and Others
Calcutta High Court · 32 Ind. Cas. 193
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts16 Dec 1915
Peary Mander Vs Babu Anand Ram
Calcutta High Court · 32 Ind. Cas. 695
Bengal Tenancy Act, 1885 — Section 40
High Courts16 Dec 1915
Kartick Chandra Das Vs Satya Sree Ghosal and Others
Calcutta High Court · 32 Ind. Cas. 240