JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 59,903 of 60,970
Lokenarain Mahto and Others Vs Jeo Lal Mahto and Others
Calcutta High Court · AIR 1914 Cal 669(2) : 24 Ind. Cas. 675
Surendra Nath Basu and Others Vs Towej Mandal
Calcutta High Court · AIR 1915 Cal 53 : 24 Ind. Cas. 86
Satkari Madal Vs Tirtha Narain Bhattacharjee
Calcutta High Court · 24 Ind. Cas. 62
Sarojini Dasi Alias Patal Dasi Vs Bhola Nath Das
Calcutta High Court · AIR 1914 Cal 721 : 24 Ind. Cas. 792
Satyabhamabai Janardan Khare Vs Govind Janku Bade
Bombay High Court · 25 Ind. Cas. 66
Rup Chand Makandas Vs Mukunda Mahadev
Bombay High Court · 25 Ind. Cas. 67
Rupchand Makandas Vs Mukunda Mahadev
Bombay High Court · AIR 1914 Bom 197 : (1914) 16 BOMLR 444
Chaudhri Abdul Majid Vs Jawahir Lal
Bombay High Court · (1914) 16 BOMLR 395
Channing Arnold Vs The Emperor
Bombay High Court · (1914) 16 BOMLR 544
Chandri Abdul Majid, Judgment-debtor Vs Jawahir Lal and others, Decree-holders
Privy Council · (1914) AIR(PC) 66
Abdul Majid Vs Jawahir Lal and Others
Allahabad High Court · (1914) ILR (All) 350
Abdus Samad Vs The Chairman, Municipal Board
Allahabad High Court · (1914) ILR (All) 329
Abdul Samad Vs Municipal Board
Allahabad High Court · AIR 1914 All 551(1) : 25 Ind. Cas. 207(1)
Lakhindar Barua and Another Vs Saroda Charan De
Calcutta High Court · 24 Ind. Cas. 253
Balmer Lawrie and Co. Vs Jadunath Banerjee
Calcutta High Court · AIR 1915 Cal 658 : (1915) ILR (Cal) 1
Kumar Kalidas Pandey Vs Babu Krishna Dhan Ghose
Calcutta High Court · AIR 1914 Cal 791(2) : 24 Ind. Cas. 1
John King and Company, Limited Vs Chairman of the Municipal Commissioners of Howrah and others
Privy Council · (1914) AIR(PC) 74
Munun Lal and Others Vs Munna Lal and Others
Allahabad High Court · (1914) ILR (All) 327