High Courts28 Feb 1917
Jiubodhan Bhuian Vs Emperor
Patna High Court · 39 Ind. Cas. 991
Criminal Procedure Code, 1898 (CrPC) — Section 164, 374
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,901 of 61,203
High Courts28 Feb 1917Dismissed
Musammat Kulsum Fatma Vs Saiyed Ali Akbar and Others
Allahabad High Court · AIR 1917 All 71 : 39 Ind. Cas. 730
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts28 Feb 1917Dismissed
Kulsum Fatima Vs Ali Akbar and Others
Allahabad High Court · (1917) ILR (All) 401
High Courts28 Feb 1917Dismissed
Bithal Das and Others Vs Madhuki Surendra Sahi
Allahabad High Court · (1917) ILR (All) 450
High Courts28 Feb 1917
Gaya Prasad and Another Vs Sher Ali and Others
Allahabad High Court · AIR 1917 All 402(1) : 39 Ind. Cas. 574
High Courts28 Feb 1917
Kunwar Madhava Surendra Sahi Vs B. Bithal Dass and Others
Allahabad High Court · AIR 1917 All 300(1) : 39 Ind. Cas. 151
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 4
High Courts28 Feb 1917
C. Jagannadha Mudaliar, Receiver, Appointed By The District Court Of The Chingleput On Behalf The Rajah Of Kalahasti, Since Discharged Vs Neervoy Audiah and Others
Madras High Court · AIR 1918 Mad 636 : 42 Ind. Cas. 718 : (1917) 6 LW 292
Madras Estates Land Act, 1908 — Section 13(3)
High Courts28 Feb 1917
Swaminatha Mudali and Others Vs M. Saravana Mudali and Others
Madras High Court · AIR 1918 Mad 383 : (1917) 33 MLJ 370
Specific Relief Act, 1877 — Section 18Transfer of Property Act, 1882 — Section 3
High Courts27 Feb 1917
Sati Nath alias Sitanath Sikdar and Others Vs Ratanmani Naskar and Others
Calcutta High Court · 41 Ind. Cas. 200
High Courts27 Feb 1917
Rajani Kanta Mondal Vs Haji Lal Muhammad Sardar
Calcutta High Court · 41 Ind. Cas. 242
Bengal Tenancy Act, 1885 — Section 171Contract Act, 1872 — Section 69, 70
High Courts27 Feb 1917
Raghunandan Singh and Others Vs Parmeshwar Dayal Singh
Patna High Court · AIR 1917 Patna 375 : 39 Ind. Cas. 779
Transfer of Property Act, 1882 — Section 85
High Courts27 Feb 1917
Ramchariter Sahu Vs Ram Narain Sahu
Patna High Court · AIR 1917 Patna 593(2) : 40 Ind. Cas. 96
High Courts27 Feb 1917
Raja Kalanand Singh Vs Raj Kumar Singh
Patna High Court · AIR 1917 Patna 517 : 39 Ind. Cas. 624
High Courts27 Feb 1917Dismissed
Jagan Bhagat Vs Sheikh Arjani Mandal
Patna High Court · (1917) 02 PAT CK 0001
High Courts26 Feb 1917
Jagannath Mondul and Others Vs Jaladhar Mondal
Calcutta High Court · 40 Ind. Cas. 839
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 47
High Courts26 Feb 1917
Haridas Datta Vs Baidya Nath Ghose and Another
Calcutta High Court · 40 Ind. Cas. 646
High Courts26 Feb 1917
Mohini Mohan Guha and Others Vs Jhanda Mia Chowkidar and Others
Calcutta High Court · 40 Ind. Cas. 596
High Courts26 Feb 1917
Helaluddin Mia''s wife Innatunnessa Bibi Vs Janaki Nath Sircar
Calcutta High Court · 40 Ind. Cas. 490
High Courts26 Feb 1917
Ananda Mohan Roy Chowdhury Vs Gurudayalsaha
Calcutta High Court · 46 Ind. Cas. 979
High Courts26 Feb 1917
Behari Lal Biswas Vs Nasimannessa Bibi
Calcutta High Court · 41 Ind. Cas. 694
Bengal Patni Taluks Regulation, 1819 — Section 13Transfer of Property Act, 1882 — Section 72