High Courts06 Mar 1917
Nadanaligi Kurugodappa Vs Angadi Soogamma and Another
Madras High Court · AIR 1918 Mad 661 : (1918) ILR (Mad) 40 : 39 Ind. Cas. 928
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,899 of 61,203
High Courts06 Mar 1917
Gangadharan Pattar and Others Vs Patinhara Kovilakath Thazhathe Manavikraman alias Cheria Kunjunni Rajah Avl. and Others
Madras High Court · AIR 1918 Mad 453 : 42 Ind. Cas. 268 : (1917) 6 LW 491 : (1917) 33 MLJ 512
High Courts06 Mar 1917
Mogadasu Venkatadasu and Others Vs Venkamamidi Udayanarayan and Others
Madras High Court · AIR 1918 Mad 569 : 41 Ind. Cas. 122 : (1917) 6 LW 142 : (1917) 33 MLJ 548
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts05 Mar 1917
Maharaj Bahadur Singh Vs Gandauri Singh and Others
Patna High Court · 39 Ind. Cas. 868
General Clauses Act, 1897 — Section 2Limitation Act, 1963 — Section 26Specific Relief Act, 1963 — Section 12, 3, 42
High Courts05 Mar 1917Dismissed
Lalta Prasad and Others Vs Sheoraj Singh and Others
Allahabad High Court · AIR 1917 All 158(2) : 41 Ind. Cas. 346
High Courts03 Mar 1917Dismissed
Satish Chandra Ghosh Vs Emperor
Allahabad High Court · AIR 1917 All 98(2) : 39 Ind. Cas. 478
High Courts03 Mar 1917Dismissed
Emperor Vs Satish Chandra Ghosh
Allahabad High Court · (1917) ILR (All) 412
High Courts03 Mar 1917Allowed
Nand Ram Vs Jiwa Ram and Another
Allahabad High Court · AIR 1917 All 117 : 41 Ind. Cas. 23
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts03 Mar 1917
Achhaibar Singh and Others Vs Musammat Radhi and Others
Allahabad High Court · AIR 1917 All 405(1) : 40 Ind. Cas. 404
High Courts02 Mar 1917
Vankamamidi Mahalakshmamma Vs Venkamamidi Rajamma Alias Raja Lakashmamma and Another
Madras High Court · 43 Ind. Cas. 458
High Courts02 Mar 1917
Muthu Bhattar Vs Mrithunjaya Bhattar and Another
Madras High Court · 44 Ind. Cas. 248 : (1918) 7 LW 78
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts02 Mar 1917
Sheikh Kamaarddi Vs Srimati Monmohini Dasya
Calcutta High Court · 41 Ind. Cas. 373
Bengal Tenancy Act, 1885 — Section 48(a)
High Courts02 Mar 1917
Raj Chandra Mandal and Others Vs Raghunath Dafadar and Others
Calcutta High Court · 41 Ind. Cas. 245
High Courts02 Mar 1917
Ramendra Nath Ray Vs Brojendra Nath Dass and Others
Calcutta High Court · 41 Ind. Cas. 944
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 2 Rule 3
High Courts02 Mar 1917
Umesh Chandra Roy and Others Vs Surendra Chandra Dutta alias Gedu Dutta
Calcutta High Court · 49 Ind. Cas. 8
High Courts02 Mar 1917Dismissed
Dal Singh Vs Emperor
Bombay High Court · (1917) 19 BOMLR 510
Criminal Procedure Code, 1898 (CrPC) — Section 172
High Courts02 Mar 1917
Udai Chand Vs Jang Bahadur Singh
Patna High Court · 40 Ind. Cas. 500
Bengal Tenancy Act, 1885 — Section 116, 66
High Courts02 Mar 1917
Sukhdeo Dass and Others Vs Rito Singh
Patna High Court · 39 Ind. Cas. 763
Civil Procedure Code, 1908 (CPC) — Section 115, 144, 151, 47
High Courts02 Mar 1917
Ram Protap Marwari Vs Jhoomak Jha and Others
Patna High Court · AIR 1917 Patna 525 : 39 Ind. Cas. 943
Evidence Act, 1872 — Section 114