High Courts09 Mar 1917Dismissed
Sahu Ram Chandra Vs Bhup Singh
Bombay High Court · (1917) 19 BOMLR 498
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12,24,054 judgments in All Courts · page 59,898 of 61,203
Privy Council09 Mar 1917
Sahu Ram Chandra and another Vs Bhup Singh and others
Privy Council · (1917) AIR(PC) 61
High Courts08 Mar 1917Dismissed
Maharaja Manindra Chandra Nandi Vs Raja Sri Sri Durga Prashad Singh
Bombay High Court · (1917) 19 BOMLR 493
Privy Council08 Mar 1917
(Maharaja) Manindra Chandra Nandi Vs Raja Durga Prashad Singh
Privy Council · (1917) AIR(PC) 23
High Courts07 Mar 1917
Rai Hari Prasad Lal Vs Damar Singh and Others
Patna High Court · AIR 1917 Patna 488 : 39 Ind. Cas. 736
Bengal Tenancy Act, 1885 — Section 178(3)(h), 67
High Courts07 Mar 1917Dismissed
Muhammad Khadim Husain Vs Ahmad Hasan
Allahabad High Court · 39 Ind. Cas. 175
High Courts07 Mar 1917Dismissed
Ajodhia Prasad Vs Gopi Nath and Another
Allahabad High Court · 39 Ind. Cas. 578
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 47
High Courts07 Mar 1917Allowed
Durga Das and Another Vs Jai Narain and Others
Allahabad High Court · (1919) ILR (All) 513
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts07 Mar 1917Dismissed
Ajudhia Prasad Vs Gopi Nath and Another
Allahabad High Court · (1917) ILR (All) 415
High Courts07 Mar 1917Dismissed
Chandan Lal Vs Khemraj and Others
Allahabad High Court · AIR 1917 All 239(2) : 40 Ind. Cas. 156
Provincial Insolvency Act, 1920 — Section 27
High Courts07 Mar 1917
Anantanarayana Iyer Vs Kozhikote Patinhare Kovta-Lakath Thiruveerarayan Alias Thampan Thamburan Styled The Present Edathrapad 4th Rajah Of Calicut and Others
Madras High Court · AIR 1918 Mad 548 : 41 Ind. Cas. 536
High Courts07 Mar 1917
Sivanupandia Thevar and Others Vs Meenakshi Sundara Vinayaka Visakaperumal Sethurayar Avargal Minor ZamiNdar of Urkad Represented by Krishna Rao Manager of the Estate Under the Court of Wards
Madras High Court · (1918) ILR (Mad) 109
Madras Estates Land Act, 1908 — Section 40(1)
High Courts07 Mar 1917
Anantanarayana Iyen Vs Khozhikote Patinhare Kovilakath Thiruveerarayan alias Thampan Thamburan and Others
Madras High Court · (1917) 33 MLJ 459
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts06 Mar 1917
Basiruddi Chowdhuri Vs Afsarannessa Bibi
Calcutta High Court · 40 Ind. Cas. 833
Evidence Act, 1872 — Section 92
High Courts06 Mar 1917
G.H. Wittenbaker Vs J.C. Galstaun and Others
Calcutta High Court · 43 Ind. Cas. 11
High Courts06 Mar 1917
Janakdular Saran Misser Vs Ambica Prasad Singh
Patna High Court · AIR 1917 Patna 589 : 39 Ind. Cas. 126
Civil Procedure Code, 1908 (CPC) — Section 152, 153
High Courts06 Mar 1917
Sundar Prasad Singh Vs Musammat Rambati Kuer
Patna High Court · 40 Ind. Cas. 150
Criminal Procedure Code, 1898 (CrPC) — Section 107, 109Specific Relief Act, 1963 — Section 42
High Courts06 Mar 1917
Habib Khan and Others Vs Mazhar-Ul-Haque Khan
Patna High Court · AIR 1917 Patna 658 : 39 Ind. Cas. 303
Penal Code, 1860 (IPC) — Section 504