High Courts22 May 1918Dismissed
Lakhpat Rai and Others Vs Sri Kishan Das and Others
Allahabad High Court · AIR 1918 All 24 : (1919) ILR (All) 68 : 48 Ind. Cas. 450
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,897 of 61,309
High Courts22 May 1918Dismissed
Emperor Vs Sheo Sampat Pande
Allahabad High Court · (1918) ILR (All) 641
High Courts22 May 1918
Gopi Lal and Others Vs Lakhpat Rai and Others
Allahabad High Court · (1919) ILR (All) 125 : 48 Ind. Cas. 605
Evidence Act, 1872 — Section 126
High Courts22 May 1918
Sheo Sampat Pande Vs Emperor
Allahabad High Court · AIR 1919 All 455 : 47 Ind. Cas. 815
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 193, 210
High Courts21 May 1918
Mohendra Nath Pal Vs Sheikh Nasiruddin Mahammad and Others
Calcutta High Court · 46 Ind. Cas. 887
High Courts21 May 1918
Grande Venkata Ratnam and Vs Nity Charan Hazra
Calcutta High Court · 46 Ind. Cas. 593
Criminal Procedure Code, 1898 (CrPC) — Section 428
High Courts21 May 1918
Joy Chandra Das Gupta Vs Srimati Khuki by her Maternal Uncle Radha Krishna Saha, and Others
Calcutta High Court · 46 Ind. Cas. 587
High Courts21 May 1918
Joy Gobinda Chowdhury Vs Debendra Nath Bose and Others
Calcutta High Court · AIR 1919 Cal 979(1) : 46 Ind. Cas. 216
High Courts21 May 1918
Shaikh Golam Khalik Vs Tasardak Khan and Others
Calcutta High Court · AIR 1919 Cal 985 : 46 Ind. Cas. 890
Succession Certificate Act, 1889 — Section 4
High Courts21 May 1918
E.D. Murray Vs East Bengal Mahajan Flotilla Co., Ld.
Calcutta High Court · (1919) ILR (Cal) 156
High Courts21 May 1918
E.D. Murray Vs East Bengal Mahajan Flotilla Co. Ltd.
Calcutta High Court · 48 Ind. Cas. 622
High Courts21 May 1918
Kirti Chandra Daw Vs Bepin Behari Pal Chaudhuri
Calcutta High Court · 46 Ind. Cas. 721
High Courts21 May 1918
Jogemaya Dassi Vs Baidyanath Pramanick and Others
Calcutta High Court · 50 Ind. Cas. 924
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6, Order 38 Rule 5
High Courts21 May 1918
Janakidas and Others Vs Raghunath Lal
Patna High Court · 46 Ind. Cas. 303
Criminal Procedure Code, 1898 (CrPC) — Section 263Penal Code, 1860 (IPC) — Section 160, 323, 34
High Courts18 May 1918
Moti Ram Vs Banke Lal
Allahabad High Court · AIR 1918 All 339 : 47 Ind. Cas. 954
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 May 1918
Hdyanath Ray and Others Vs Bisseswar Das and Others
Calcutta High Court · 46 Ind. Cas. 553
High Courts17 May 1918
Wahid Ali Bhuya and Others Vs Mahamad Ansar Ali and Others
Calcutta High Court · AIR 1919 Cal 988 : 47 Ind. Cas. 147
Bengal Tenancy Act, 1885 — Section 87
High Courts17 May 1918
Pran Krishna Nath and Others Vs Mohesh Chandra Choudhury
Calcutta High Court · AIR 1919 Cal 901 : 47 Ind. Cas. 134
High Courts17 May 1918
Ah Foong Chinaman Vs Emperor
Calcutta High Court · 48 Ind. Cas. 504
Criminal Procedure Code, 1898 (CrPC) — Section 362Evidence Act, 1872 — Section 25, 30
High Courts17 May 1918
Hari Das Basak Vs Radha Charan Poddar
Calcutta High Court · AIR 1919 Cal 992 : 46 Ind. Cas. 496