High Courts16 Mar 1917
A. Kuttan Vs P. Kalliani Amma and Others
Madras High Court · AIR 1918 Mad 697(1) : 40 Ind. Cas. 449 : (1917) 6 LW 25
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,895 of 61,203
High Courts16 Mar 1917
Nitai Chandra Naskar and Another Vs Srimati Champaklata Debi and Others
Calcutta High Court · 51 Ind. Cas. 104
Transfer of Property Act, 1882 — Section 123, 129, 54
High Courts16 Mar 1917
Sarada Kripalala Vs Akhil Chandra Biswas
Calcutta High Court · 41 Ind. Cas. 530
High Courts16 Mar 1917
Maharaja Manindra Chandra Nandi Bahadur Vs Rangalal Mondal and Others
Calcutta High Court · 41 Ind. Cas. 728
Limitation Act, 1963 — Article 142
High Courts16 Mar 1917
Kumar Satya Narayan Chakravarty and Others Vs Dwarka Nath Sadhu and Others
Patna High Court · 40 Ind. Cas. 174
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts16 Mar 1917
Jagdeo Rai Vs Kali Rai
Patna High Court · AIR 1917 Patna 331 : 39 Ind. Cas. 1007
Penal Code, 1860 (IPC) — Section 323
High Courts16 Mar 1917Dismissed
Khedu Rai Vs Sheoparsan Rai and Others
Allahabad High Court · 40 Ind. Cas. 121
Registration Act, 1908 — Section 49
High Courts16 Mar 1917Dismissed
Khedu Rai Vs Sheo Parson Rai and Others
Allahabad High Court · AIR 1917 All 212(2) : (1917) ILR (All) 423
High Courts16 Mar 1917
Kondapalli Parasuramareddi and Others Vs Malereddi Venkayya and Another By Their Mother and Guardian Kotamma
Madras High Court · AIR 1918 Mad 695 : 42 Ind. Cas. 496 : (1917) 6 LW 250
High Courts15 Mar 1917
Chinta Rangayya and Others Vs Chinta Butchamma and Others
Madras High Court · AIR 1918 Mad 699 : 41 Ind. Cas. 281 : (1917) 6 LW 61
High Courts15 Mar 1917
Ishan Chandra Dhupi Vs Nishi Chandra Dhupi and Others
Calcutta High Court · 41 Ind. Cas. 378
High Courts15 Mar 1917Dismissed
Gopal Chandra Das Vs Nadiar Chand Das and Others
Calcutta High Court · (1917) 03 CAL CK 0004
High Courts15 Mar 1917
Nimba Lotu Patil Vs Motiram Uka Patil
Bombay High Court · AIR 1917 Bom 234 : (1917) 19 BOMLR 635 : 41 Ind. Cas. 223
High Courts15 Mar 1917
Musammat Janak Kishori Kuer Vs Debi Prasad Singh and Others
Patna High Court · AIR 1917 Patna 490 : 39 Ind. Cas. 750
High Courts14 Mar 1917
In Re: Jivraj Dhanji
Bombay High Court · AIR 1917 Bom 209 : (1917) ILR (Bom) 580 : 40 Ind. Cas. 701
City of Bombay Municipal Council Act, 1988 — Section 418, 461(o)
High Courts14 Mar 1917
Priya Sankar Chowdhuri By His Mother Kulakamini Chowdhurani Vs Jitendra Nath Bhaduri by his mother Padma Kamini Debi, and Another
Calcutta High Court · 41 Ind. Cas. 19
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 Mar 1917
Amirulla Pramanik and Others Vs Emperor
Calcutta High Court · 49 Ind. Cas. 649
Evidence Act, 1872 — Section 30
High Courts14 Mar 1917
Dawal Piranshah Vs Dharma Rajaram Manggarudi
Bombay High Court · AIR 1917 Bom 203 : (1917) 19 BOMLR 622 : 41 Ind. Cas. 273
Transfer of Property Act, 1882 — Section 54
High Courts14 Mar 1917
In Re: Udit Narain
Patna High Court · 39 Ind. Cas. 996
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts14 Mar 1917
Raktoo Rai Vs Emperor
Patna High Court · AIR 1917 Patna 661(1) : 39 Ind. Cas. 994
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193