High Courts20 Mar 1917Allowed
Hajra Sardara and Others Vs Kunja Behari Nag Chowdhury
Calcutta High Court · (1917) 03 CAL CK 0003
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,894 of 61,203
Privy Council20 Mar 1917
Madhu Sudan Chowdhri and others Vs Mst. Chandrabati Chowdhri and others
Privy Council · (1917) AIR(PC) 30
High Courts20 Mar 1917
Theman and Another Vs Kunhi Pathumma and Another
Madras High Court · AIR 1918 Mad 84 : 43 Ind. Cas. 757
High Courts20 Mar 1917
Thema and Another Vs Kunhi Pathumma and Another
Madras High Court · (1918) ILR (Mad) 118
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
High Courts20 Mar 1917
V. Krishnaiyah Vs C. Gajendra Naidu and Others Sankunni Vs Ikkora Kutti
Madras High Court · AIR 1918 Mad 513 : (1917) ILR (Mad) 1127
High Courts20 Mar 1917
V. Krishnayyah Vs C. Gajendra Naidu and Others
Madras High Court · (1917) ILR (Mad) 1127 : (1917) 6 LW 290 : (1917) 33 MLJ 533
Limitation Act, 1963 — Article 182
High Courts20 Mar 1917
Thema and Another Vs Kunhi Pathuma and Another
Madras High Court · (1917) 6 LW 570 : (1918) 34 MLJ 128
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
High Courts20 Mar 1917
R.S. Rama Shenoi and Another Vs M.A. Hallagna and Another
Madras High Court · AIR 1918 Mad 274 : (1918) ILR (Mad) 205 : 45 Ind. Cas. 703 : (1918) 34 MLJ 295
Civil Procedure Code, 1908 (CPC) — Section 44
High Courts20 Mar 1917
Venkatasubba Sastrial and Others Vs V. Subramania Aitar and Others Venkatasubba Sastrial and Others Vs V. Subramania Aiyar
Madras High Court · AIR 1918 Mad 500 : 42 Ind. Cas. 827
High Courts19 Mar 1917
Majjiga Venkatasubba Reddi Vs Chundi Linga Reddi
Madras High Court · AIR 1918 Mad 554(1) : 41 Ind. Cas. 640
High Courts19 Mar 1917
Golapdi Meah and Others Vs Purna Chandra Dutta and Others
Calcutta High Court · 41 Ind. Cas. 37
High Courts19 Mar 1917
Goljan Bibi Vs Sheikh Nafar Ali and Another
Calcutta High Court · 40 Ind. Cas. 234
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10
High Courts19 Mar 1917
Piran Bibi and Others Vs Jitendra Mohan Mookerjee and Another
Calcutta High Court · 40 Ind. Cas. 845
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts19 Mar 1917
Bharat Chandra Nath and Another Vs Yasin Sarkar
Calcutta High Court · 41 Ind. Cas. 586
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts19 Mar 1917
Badal Molla Vs Chemai Mondal and Others
Calcutta High Court · 40 Ind. Cas. 894
Transfer of Property Act, 1882 — Section 60, 98
High Courts19 Mar 1917
Harshankar Ojha and Others Vs Gouri Sankar Missir and Others Ram Naresh Ojha and Others Vs Gouri Shankar Missir and Others
Calcutta High Court · 45 Ind. Cas. 795
Bengal Tenancy Act, 1885 — Section 21(1)
High Courts19 Mar 1917Dismissed
Ram Naresh Ojha and Another Vs Gouri Shankar Misir
Calcutta High Court · (1917) 03 CAL CK 0005
High Courts19 Mar 1917
Bandi Din Vs Munna Lal and Others
Allahabad High Court · AIR 1917 All 345 : 39 Ind. Cas. 931
Registration Act, 1864 — Section 13
High Courts17 Mar 1917
Misri Lal Vs Sham Sundar Lal
Allahabad High Court · AIR 1917 All 354(1) : 39 Ind. Cas. 803
Criminal Procedure Code, 1898 (CrPC) — Section 195