High Courts24 Aug 1917
Umesh Chandra Dutta by his Father and Next Friend Jugal Kishore Dutta Vs Joy Nath Das and Others
Calcutta High Court · 43 Ind. Cas. 779
JUDGMENT DATABASE
Search 12,24,754 Indian judgments.
12,24,754 judgments in All Courts · page 59,892 of 61,238
High Courts24 Aug 1917
Vellayappa Moothan Vs Krishna Moothan and Others
Madras High Court · AIR 1918 Mad 258 : (1918) 34 MLJ 32
Limitation Act, 1963 — Article 115, 61, 62
High Courts24 Aug 1917
Rajagopalachar Vs Sundaram Chetty and Others
Madras High Court · 45 Ind. Cas. 333 : (1917) 33 MLJ 696
High Courts23 Aug 1917
Madhu Sudan Mahato and Others Vs Midnapore Zemindari Co.
Calcutta High Court · 46 Ind. Cas. 129
Bengal Tenancy Act, 1885 — Section 159, 159(b), 167, 179Transfer of Property Act, 1882 — Section 10
High Courts23 Aug 1917
C. T. M. N. R. Vellayappa Chettiyar and Others Vs Unnamalai Achi
Madras High Court · 42 Ind. Cas. 573 : (1917) 6 LW 687
Limitation Act, 1908 — Article 60
High Courts23 Aug 1917
Visvanatha Pandara Sannadhi alias Sundara Pandara Sannadhi Vs South India Bank, Ltd. and Others South India Bank, Ltd. Vs Visvanatha Pandara Sannadhi alias Sundara Pandara Sannadhi and Others
Madras High Court · 42 Ind. Cas. 609 : (1917) 6 LW 712
High Courts22 Aug 1917
Moni Lal Seal Vs Nepal Chandra Pal and Others
Calcutta High Court · 43 Ind. Cas. 511
Civil Procedure Code, 1908 (CPC) — Section 141English Lunacy Act, 1890 — Section 314Lunacy Act, 1912 — Section 63
High Courts22 Aug 1917
Bandiram Mookerjee Vs Purna Chandra Roy
Calcutta High Court · 43 Ind. Cas. 758
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21(1)Civil Procedure Code, 1908 (CPC) — Section 100, 99
High Courts22 Aug 1917
Jagat Chandra Acharji and Another Vs Syama Charan Bhattacharjee and Others
Calcutta High Court · 44 Ind. Cas. 999
High Courts22 Aug 1917
Secretary of State for India in Council Vs Digambar Nanda
Calcutta High Court · 45 Ind. Cas. 43
Bengal Tenancy Act, 1885 — Section 104H, 5
High Courts22 Aug 1917
Secretary of State For India Vs Digambar Nanda
Calcutta High Court · (1919) ILR (Cal) 160
Bengal Tenancy Act, 1885 — Section 104H
High Courts22 Aug 1917
Atul Chandra Singha by his Mother and Next Friend Srimati Nani Bala Dassi Vs Kunja Behari Singha
Calcutta High Court · 43 Ind. Cas. 775
Limitation Act, 1963 — Article 181(1)
High Courts22 Aug 1917
Secretary of State for India in Council Vs Gangadhar Nanda
Calcutta High Court · 45 Ind. Cas. 228
Bengal Tenancy Act, 1885 — Section 104H, 104H(2)Limitation Act, 1908 — Section 15(2)
High Courts22 Aug 1917
Luchmi Singh Vs Emperor
Patna High Court · AIR 1917 Patna 111 : 44 Ind. Cas. 456
Criminal Procedure Code, 1898 (CrPC) — Section 193, 209, 210, 371, 476Penal Code, 1860 (IPC) — Section 116, 193, 463, 464, 467
High Courts21 Aug 1917
Saraj Ranjan Chowdhury Vs Prem Chand Chowdhury and Others
Calcutta High Court · 43 Ind. Cas. 781
High Courts21 Aug 1917
Nilmoni Dey Vs Hira Lal Das
Calcutta High Court · 43 Ind. Cas. 452
Civil Procedure Code, 1908 (CPC) — Order 31 Rule 2, 73
High Courts21 Aug 1917
Mahamad Idris Mbah Vs Mahamad Esahak and Another
Calcutta High Court · 42 Ind. Cas. 192
High Courts20 Aug 1917
Pallikandi Kathapurath Mammad and Another Vs Matancheri Mammad
Madras High Court · 43 Ind. Cas. 28
High Courts20 Aug 1917
Gunabala Chowdhurani Vs Hem Nalini Chowdhurani
Calcutta High Court · 43 Ind. Cas. 24
High Courts20 Aug 1917
Sadupadhya Umeshanand Oja High First of the Tamile of Baidyanath Vs The Hon''ble Maharaja Sir Ravaneswar Prosad Singh Bahadur of Gidhour
Calcutta High Court · 43 Ind. Cas. 772