High Courts30 Mar 1917
Binode Lal Chakraburtti and Others Vs Preo Nath Chakraburtti and Others
Calcutta High Court · 40 Ind. Cas. 173
Limitation Act, 1908 — Section 18
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,890 of 61,203
High Courts30 Mar 1917
Manindra Nath Ghose and Others Vs Ashutosh Ghose
Calcutta High Court · 41 Ind. Cas. 525
Bengal Tenancy Act, 1885 — Section 163
High Courts30 Mar 1917
Niranjan Mukerjee Vs Shib Prosad Mukerji and Others
Calcutta High Court · 41 Ind. Cas. 370
High Courts30 Mar 1917Dismissed
Mahomedali Adamji Peerbhoy Vs The Secretary of State for India in Council
Bombay High Court · AIR 1917 Bom 128 : (1917) 19 BOMLR 618 : 41 Ind. Cas. 264
High Courts30 Mar 1917
Isap Ahmad Mograria Vs Abhramji Ahmadji Mograria
Bombay High Court · AIR 1917 Bom 254 : (1917) 19 BOMLR 579 : 41 Ind. Cas. 761
High Courts30 Mar 1917
Mahadeo Lal Vs Langat Singh and Others
Patna High Court · AIR 1917 Patna 680 : 40 Ind. Cas. 257
Bengal Tenancy Act, 1885 — Section 163, 170(3)
High Courts30 Mar 1917Dismissed
Lala Balbir Singh Vs Amar Singh
Allahabad High Court · AIR 1917 All 380 : 39 Ind. Cas. 590
High Courts30 Mar 1917Dismissed
Bijai Misir and Another Vs Kali Prasad Misir and Others
Allahabad High Court · AIR 1917 All 258 : (1917) ILR (All) 469 : 41 Ind. Cas. 912
High Courts30 Mar 1917
Naik Ram and Another Vs Bhagwan Chand
Allahabad High Court · AIR 1917 All 164 : 42 Ind. Cas. 613
High Courts30 Mar 1917
V. A. Chellam Aiyar Vs Corporation Of Madras
Madras High Court · AIR 1918 Mad 710 : 42 Ind. Cas. 513 : (1917) 6 LW 284
Madras City Municipal Act, 1904 — Section 58
High Courts29 Mar 1917
Sarpat Singh and Another Vs Rai Budh Singh Dudheria Bahadur
Calcutta High Court · 41 Ind. Cas. 240
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Mar 1917
Bhicoobai Vs Hariba Raghuji
Bombay High Court · (1917) 19 BOMLR 650 : 42 Ind. Cas. 9
Contract Act, 1872 — Section 222, 223
High Courts29 Mar 1917
Hari Charan Kuar and Others Vs Kaula Rai and Others
Patna High Court · 40 Ind. Cas. 142
High Courts29 Mar 1917
Kishun Chand @ Kariman and Others Vs Mosafir Mistry and Others
Patna High Court · AIR 1917 Patna 226
Evidence Act, 1872 — Section 114
High Courts29 Mar 1917Dismissed
Sita Ram Vs Emperor
Allahabad High Court · AIR 1917 All 428 : 39 Ind. Cas. 998
Criminal Procedure Code, 1898 (CrPC) — Section 125
High Courts29 Mar 1917Disposed Of
Syed Ali Mohammad Shah and Others Vs Ram Narain
Allahabad High Court · 39 Ind. Cas. 797
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 99Limitation Act, 1963 — Article 11
High Courts29 Mar 1917
Mangal Prasad and Another Vs Nabi Bakhsh and Another
Allahabad High Court · AIR 1918 All 371 : 43 Ind. Cas. 74
High Courts29 Mar 1917
Kasiyana Koundan Vs Thimanaicken and Others
Madras High Court · 41 Ind. Cas. 527
High Courts29 Mar 1917
Banghy Abdul Razack Sahib Khan Sahib Banghy Abdul Khadar Sahib and Co. Vs Khandi Row and Another of W.K.A. Rane and Co.
Madras High Court · AIR 1918 Mad 515 : (1918) ILR (Mad) 225