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High Courts04 Apr 1917

In Re: Atul Chandra Guha

Calcutta High Court · 42 Ind. Cas. 619

Bengal Civil Courts Act, 1871 — Section 33Government of India Act, 1915 — Section 107
High Courts04 Apr 1917

Emperor Vs Manuel Philip

Bombay High Court · (1917) 19 BOMLR 527

Criminal Procedure Code, 1898 (CrPC) — Section 188Penal Code, 1860 (IPC) — Section 143, 426