High Courts19 Apr 1917
Sudhanya Kumar Poddar Vs Gouranga Chandra Saha Chowdhury
Calcutta High Court · 41 Ind. Cas. 542
Bengal Tenancy Act, 1885 — Section 148(h)
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,886 of 61,203
High Courts19 Apr 1917
Sheikh Juman and Others Vs Mohammad Nabineoaz and Others
Calcutta High Court · 41 Ind. Cas. 779
Evidence Act, 1872 — Section 91Transfer of Property Act, 1882 — Section 54
High Courts19 Apr 1917
Biswanath Bhattacharjee Vs Sameswar Sarma Baruah
Calcutta High Court · 41 Ind. Cas. 348
Contract Act, 1872 — Section 60
High Courts19 Apr 1917
Babu Madan Mohan Lal Vs N.N. Mukherji
Patna High Court · AIR 1917 Patna 178 : 39 Ind. Cas. 919
Contract Act, 1872 — Section 73Evidence Act, 1872 — Section 34
High Courts19 Apr 1917
Akbar Zaman Khan and Others Vs Sheo Parshan Lal and Others
Patna High Court · 39 Ind. Cas. 908
Civil Procedure Code, 1908 (CPC) — Section 10, 11
High Courts19 Apr 1917
Thakur Das Vs Emperor
Allahabad High Court · AIR 1918 All 345 : 39 Ind. Cas. 1002
Criminal Procedure Code, 1898 (CrPC) — Section 196A(2)Penal Code, 1860 (IPC) — Section 120(b)
High Courts19 Apr 1917
Obla Venkatachalapathi Aiyar and Another Vs Thirugnana Sambanda Pandara and Others
Madras High Court · 42 Ind. Cas. 273 : (1917) 6 LW 637 : (1917) 33 MLJ 297
Guardians and Wards Act, 1890 — Section 7
High Courts18 Apr 1917
Eyuni Raghavacharyulu and Others Vs Epuri Govindasari
Madras High Court · (1918) ILR (Mad) 1068
High Courts18 Apr 1917
Janendra Mohun Choudhury and Others Vs Gopal Chandra Har
Calcutta High Court · 40 Ind. Cas. 450
Bengal Tenancy Act, 1885 — Section 50(2)Evidence Act, 1872 — Section 90
High Courts18 Apr 1917Allowed
Lakhpat Rai Vs Fakhr-ud-din
Allahabad High Court · (1917) ILR (All) 536
High Courts18 Apr 1917
Lakhpat Rai Vs Fakhrud Din
Allahabad High Court · 41 Ind. Cas. 190
Transfer of Property Act, 1882 — Section 91(f)
High Courts18 Apr 1917
W. Kalmatappa and Others Vs Joish Narayana Bhat and Others
Madras High Court · AIR 1918 Mad 448 : 42 Ind. Cas. 337
Criminal Procedure Code, 1898 (CrPC) — Section 141
High Courts18 Apr 1917
Peela Yarakayya and Another Vs Kanumuri Venkata Krishnam-Raju and Others
Madras High Court · AIR 1918 Mad 693(1) : 41 Ind. Cas. 684 : (1917) 6 LW 281
High Courts17 Apr 1917
Raja Rajeswara Muthuramalinga Sethupathi Vs Mahalinga Raju and Another
Madras High Court · AIR 1918 Mad 411(2) : 42 Ind. Cas. 502 : (1917) 6 LW 277 : (1917) 33 MLJ 379
Madras Estates Land Act, 1908 — Section 3(11)
High Courts17 Apr 1917
Munshi Abdur Razzak Vs Rai Bahadur Baijnath Goenka
Patna High Court · AIR 1917 Patna 425 : 40 Ind. Cas. 426
Privy Council17 Apr 1917
Jogi Das and another Vs Ganga Ram and others
Privy Council · (1917) AIR(PC) 76
High Courts17 Apr 1917
Kota Chinna Lakshmiah Vs Nalam Viswanatham
Madras High Court · AIR 1918 Mad 568 : 42 Ind. Cas. 357
Contract Act, 1872 — Section 236
High Courts17 Apr 1917
C. Iyavoo Chetty trading under the name and style of ripon and Co. Vs Jehanghir M. Holmes, Managing Proprietor of J. Holmes and Co.
Madras High Court · AIR 1918 Mad 578(1) : 41 Ind. Cas. 661 : (1917) 6 LW 287