High Courts18 Jul 1918
Bama Sundari Dasya Vs Kiran Chandra alias Harabllash Sikdar and Another
Calcutta High Court · AIR 1919 Cal 322 : 49 Ind. Cas. 497
Civil Procedure Code, 1908 (CPC) — Section 47, 48(1)(b)
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,885 of 61,309
High Courts18 Jul 1918
Roop Chand Jankidas Vs The National Bank of India, Ltd. and Others
Calcutta High Court · 48 Ind. Cas. 975
Contract Act, 1872 — Section 108, 178
High Courts18 Jul 1918Allowed
Laxman Ganesh Rajendra Vs Keshav Govind Deshpande
Bombay High Court · AIR 1918 Bom 82 : (1918) 20 BOMLR 918
Limitation Act, 1963 — Section 14
High Courts18 Jul 1918
Thakur Debendro Nath Sah Deo Vs Deo Nandan Singh
Patna High Court · AIR 1918 Patna 296(1) : 48 Ind. Cas. 613
High Courts18 Jul 1918
The Corporation of Madras Vs S. Varadachariar
Madras High Court · (1918) 07 MAD CK 0032
Madras City Municipal Act, 1904 — Section 262, 420
High Courts18 Jul 1918
Emperor Vs S. Vardachariar
Madras High Court · 47 Ind. Cas. 672 : (1918) 8 LW 581
Madras City Municipal Act, 1904 — Section 420Madras City Municipal Corporation Act, 1834 — Section 264
High Courts18 Jul 1918
V. Sreenivasa Chariar and Others Vs P. Kumara Thathachariar and Others
Madras High Court · 51 Ind. Cas. 540 : (1918) 8 LW 470
High Courts18 Jul 1918
The Sessions Judge Vs Murappa Goundan
Madras High Court · (1918) ILR (Mad) 982
Criminal Procedure Code, 1898 (CrPC) — Section 436
High Courts17 Jul 1918
Jalaluddin Peshawari Vs Emperor
Calcutta High Court · 47 Ind. Cas. 813
Bengal Excise Act, 1909 — Section 46, 83(a)Criminal Procedure Code, 1898 (CrPC) — Section 530(p), 537
High Courts17 Jul 1918Allowed
Mallappa Parappa Hospeti Vs Gangava Gangappa Hospeti
Bombay High Court · AIR 1919 Bom 85 : (1919) 21 BOMLR 17
High Courts17 Jul 1918
Syed Azhar Hussain Vs Sawlal Marwari
Patna High Court · AIR 1918 Patna 313 : 46 Ind. Cas. 878
Registration Act, 1908 — Section 72, 73, 74, 75, 82Specific Relief Act, 1963 — Section 39
High Courts17 Jul 1918Dismissed
Surajbali Singh and Others Vs Mohammad Nasir and Others
Allahabad High Court · AIR 1918 All 227 : 48 Ind. Cas. 220
High Courts17 Jul 1918
Kutti Chami Moothan and Others Vs Rama Pattar
Madras High Court · (1918) ILR (Mad) 980 : 47 Ind. Cas. 812
Penal Code, 1860 (IPC) — Section 295
High Courts16 Jul 1918
Dinabandhu Patra Vs Sanatan Dandapat and Bikram Kar
Calcutta High Court · 48 Ind. Cas. 624
Evidence Act, 1872 — Section 71
High Courts16 Jul 1918
Satyendra Narayan Bagchi and Others Vs Sashi Bhusan Chowdhury and Others
Calcutta High Court · 48 Ind. Cas. 448
High Courts16 Jul 1918
Thangi Shettithi Vs Duja Shetti and Others
Madras High Court · (1918) 8 LW 519 : (1918) 35 MLJ 575
High Courts16 Jul 1918
Rudravaram Venkatasubbiah Vs Rudravaram Venkata Seshaiya and Others
Madras High Court · (1918) 8 LW 369 : (1918) 35 MLJ 387
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts15 Jul 1918Dismissed
Balwant Singh Vs Joti Prasad and Others
Allahabad High Court · 47 Ind. Cas. 599
Transfer of Property Act, 1882 — Section 6(a)