High Courts08 Jul 1918
Gulab Raiji Vs Bai Tejbai
Bombay High Court · AIR 1919 Bom 28(2) : (1919) 21 BOMLR 707
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,887 of 61,309
High Courts08 Jul 1918
In Re: Marappa Goundan the Sessions Judge of Coimbatore
Madras High Court · 47 Ind. Cas. 669
High Courts08 Jul 1918
The Sessions Judge of Coimbatore Vs In re Marappa Goundan
Madras High Court · (1918) 35 MLJ 667
Criminal Procedure Code, 1898 (CrPC) — Section 436
High Courts06 Jul 1918Dismissed
Ishwari Dutt Vs Emperor
Allahabad High Court · AIR 1918 All 257 : 46 Ind. Cas. 701
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts05 Jul 1918
Bhusan Chandra Ghose and Others Vs Jahar Mal Bhutra and Others
Calcutta High Court · 48 Ind. Cas. 733
High Courts05 Jul 1918
T.C. Tweedie Vs Jogesh Chandra Roy Chowdhury and Others
Calcutta High Court · AIR 1919 Cal 452 : 51 Ind. Cas. 999
Bengal Court of Wards Act, 1879 — Section 39Bengal Tenancy Act, 1885 — Section 97Limitation Act, 1963 — Article 113
High Courts05 Jul 1918
In Re: Aparao Jhaverilal
Bombay High Court · AIR 1918 Bom 141 : (1918) 20 BOMLR 1018
Criminal Procedure Code, 1898 (CrPC) — Section 537(a)
High Courts05 Jul 1918
Govind Ramaji Ganjale Vs Savitri Rama Thosar
Bombay High Court · AIR 1918 Bom 93 : (1918) 20 BOMLR 911 : 47 Ind. Cas. 883
Trusts Act, 1882 — Section 88
High Courts05 Jul 1918
Srikishna Rai and Another Vs Ramsaran Rai
Patna High Court · 56 Ind. Cas. 646
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Jul 1918
Lachman Ojha Vs Chariter Ojha and Others and Sheopani Ojha and Others
Patna High Court · AIR 1918 Patna 65 : 48 Ind. Cas. 183
Civil Procedure Code, 1908 (CPC) — Section 47, 60
High Courts04 Jul 1918
Panchu Kapali and Rajaram Kapali By their Grandmother next Friend and Guardian Bijoya Kapali Vs Jajneswar Majhi and Rohini Dasya
Calcutta High Court · AIR 1919 Cal 329 : 53 Ind. Cas. 959
High Courts04 Jul 1918Disposed Of
Emperor Vs Gulab and Others
Allahabad High Court · AIR 1918 All 420 : (1918) ILR (All) 686 : 47 Ind. Cas. 805
High Courts04 Jul 1918
Mahant Darshan Das Vs The Collector of Meerut and Another
Allahabad High Court · AIR 1918 All 218 : 47 Ind. Cas. 850
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts03 Jul 1918
Secretary of State for India in Council Vs Monalar Mookerjee and Others
Calcutta High Court · AIR 1919 Cal 524(1) : 53 Ind. Cas. 238
High Courts03 Jul 1918
Mamraj Agarwala and on his Death his heirs and Legal Representatives Chhagmal Agarwala and Others Vs Ahmad Ali Mahamad
Calcutta High Court · 47 Ind. Cas. 932
High Courts03 Jul 1918
Waman Dinkar Kelkar and Another Vs Emperor
Bombay High Court · AIR 1919 Bom 103 : 51 Ind. Cas. 257
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 209
High Courts03 Jul 1918
Emperor Vs Waman Dinkar Kelkar
Bombay High Court · (1918) 20 BOMLR 998
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts03 Jul 1918
Sheikh Maula Bux Vs Raghubar Ganjhu
Patna High Court · AIR 1918 Patna 297 : 48 Ind. Cas. 560
Civil Procedure Code, 1908 (CPC) — Section 2, 47
High Courts02 Jul 1918
Boukai Sahu Vs Saikh Mosaheb Ali and Others
Patna High Court · AIR 1918 Patna 315 : 46 Ind. Cas. 892
SUITS VALUATION ACT, 1887 — Section 11
High Courts02 Jul 1918
Paltu Singh and Others Vs Emperor
Patna High Court · AIR 1918 Patna 227 : 48 Ind. Cas. 677
Penal Code, 1860 (IPC) — Section 146, 147, 149, 325, 71