High Courts28 Jun 1918Dismissed
Nannhu and Others Vs Sri Thakurji Maharaj and Others
Allahabad High Court · AIR 1918 All 23 : (1919) ILR (All) 37 : 46 Ind. Cas. 764
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,889 of 61,309
High Courts28 Jun 1918
Nandlal Singh Vs Beni Madho Singh and Others
Allahabad High Court · AIR 1918 All 328 : 47 Ind. Cas. 980
High Courts27 Jun 1918
Indra Narain Das and Another Vs Badan Chandra Das and Others
Calcutta High Court · 47 Ind. Cas. 340
High Courts27 Jun 1918
Srijukta Sarajubala Debi Chowdhurani and Others Vs Saradanath Bhattacharjee and Others
Calcutta High Court · 50 Ind. Cas. 862
Bengal Tenancy Act, 1885 — Section 193Limitation Act, 1963 — Article 116, 20
High Courts27 Jun 1918Dismissed
Firm Bhagwan Das Gondka Vs Firm Ram Kumar Ramesher Das
Allahabad High Court · AIR 1918 All 303(2) : 46 Ind. Cas. 660
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 11
High Courts27 Jun 1918Disposed Of
Azizur Rahman Vs Hansa
Allahabad High Court · 47 Ind. Cas. 441
Workmans Breach of Contract Act, 1859 — Section 1, 2
High Courts27 Jun 1918
Aziz-Ur-Rahman Vs Hansa
Allahabad High Court · AIR 1918 All 417 : (1918) ILR (All) 670
High Courts26 Jun 1918
Karim Baksha and Others Vs Abdul Jabbar Miaji
Calcutta High Court · AIR 1919 Cal 874 : 47 Ind. Cas. 416
High Courts26 Jun 1918Dismissed
Tamiz-Un-Nissa Bibi and Another Vs Najju Khan and Another
Allahabad High Court · AIR 1918 All 92 : (1918) ILR (All) 668
High Courts26 Jun 1918Allowed
Nasiruddin Husain Vs Ashfaq Husain
Allahabad High Court · AIR 1918 All 71 : 46 Ind. Cas. 747
High Courts26 Jun 1918Disposed Of
Lachmi Narain Dube Vs Kishan Lal and Another
Allahabad High Court · (1918) ILR (All) 665
High Courts26 Jun 1918Disposed Of
Tamiz-un-Nissa Bibi and Another Vs Najju and Another
Allahabad High Court · 48 Ind. Cas. 38
High Courts26 Jun 1918
Lachmi Narain Dube Vs Kishun Lall and Another
Allahabad High Court · AIR 1918 All 308 : 46 Ind. Cas. 733
Provincial Insolvency Act, 1920 — Section 6(3)
High Courts26 Jun 1918
Sukh Lal Vs Nannoon Prasad
Allahabad High Court · AIR 1918 All 355(2) : 46 Ind. Cas. 647
High Courts25 Jun 1918
Vatsalabai Vishnu Sukhtankar Vs Sambhaji Pandurang Nabar
Bombay High Court · AIR 1918 Bom 100 : (1918) 20 BOMLR 902 : 47 Ind. Cas. 757
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts25 Jun 1918
Marie Penheiro and Another Vs Jotindra Mohan Sen
Calcutta High Court · 47 Ind. Cas. 289
Succession Act, 1865 — Section 269, 293
High Courts25 Jun 1918
Durga Charan Bose Vs Lakhi Narain Bera and Another
Calcutta High Court · 47 Ind. Cas. 917
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts24 Jun 1918
Krishnaswami Naidu Vs Akkulammal Avergal, Zemindarini and Others
Madras High Court · 50 Ind. Cas. 185 : (1919) 19 LW 90
Madras Hereditary Village Offices Act, 1895 — Section 21Madras Proprietary Estates Village Service Act, 1894 — Section 15, 9
High Courts24 Jun 1918
Ram Narayan Gope and Another Vs Kula Chandra Chakrabarty and Others
Calcutta High Court · 49 Ind. Cas. 426