High Courts25 Jun 1914
Gurbuksh Proshad Tewari Vs Kali Prosad Narain Singh
Calcutta High Court · 32 Ind. Cas. 167
Bengal Estates Partition Act, 1876 — Section 119Bengal Tenancy Act, 1885 — Section 103B
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 59,883 of 60,970
High Courts25 Jun 1914
Vyankatesh Mahadev Vs Ramchandra Krishna
Bombay High Court · AIR 1914 Bom 184 : (1914) 16 BOMLR 653
Specific Relief Act, 1877 — Section 21
High Courts25 Jun 1914Dismissed
Maulvi Mohamad Maqbul-ul-Rahman Vs Saiyed Ali Khan and Others
Allahabad High Court · AIR 1914 All 325 : 25 Ind. Cas. 18
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts24 Jun 1914
Sadananda Mandal Vs Krishna Mandal
Calcutta High Court · AIR 1915 Cal 664 : (1915) ILR (Cal) 381
Criminal Procedure Code, 1898 (CrPC) — Section 145, 356(1), 356(3)
High Courts24 Jun 1914Dismissed
Nistarini Debya Vs Behary Lal Mukherjee
Calcutta High Court · (1914) 06 CAL CK 0008
High Courts24 Jun 1914Dismissed
Nandan Singh and Others Vs Debi Din
Allahabad High Court · 25 Ind. Cas. 975
Suits Valuation Act, 1887 — Section 8Suits Valuation Act, 1887 — Section 8Suits Valuation Act, 1887 — Section 8
High Courts24 Jun 1914
Abdul Hamid Vs Masit-Ullah and Others
Allahabad High Court · (1914) ILR (All) 573
High Courts23 Jun 1914
Dewan and Others Vs Buddhu and Others
Allahabad High Court · AIR 1914 All 521 : 25 Ind. Cas. 30
Limitation Act, 1908 — Section 5
High Courts19 Jun 1914
Narendra Chandra Mandal and Others Vs Jogendra Narayan Roy and Others
Calcutta High Court · (1914) 06 CAL CK 0051
High Courts19 Jun 1914
Harchand Ray Gobordhon Das Vs The Bengal-Nagpur Railway Co.
Calcutta High Court · 28 Ind. Cas. 838
High Courts19 Jun 1914
Abdul Quadir Vs Shahbazpur Cooperative Bank
Calcutta High Court · (1915) ILR (Cal) 377
Civil Procedure Code, 1908 (CPC) — Section 73Co-operative Societies Act, 1912 — Section 20
High Courts19 Jun 1914
Balchand and another Vs Tarak Nath Sadhu
Calcutta High Court · (1914) 06 CAL CK 0036
High Courts18 Jun 1914
Ganesh Bhagat Vs Sarada Prasad Mukerjee
Calcutta High Court · AIR 1915 Cal 705(2) : (1915) ILR (Cal) 370 : 30 Ind. Cas. 111
High Courts18 Jun 1914
Kanchan Mallik Vs Emperor
Calcutta High Court · (1915) ILR (Cal) 374
Penal Code, 1860 (IPC) — Section 144, 186
High Courts18 Jun 1914
Anand Kisore Chowdhury and Others Vs Daiji Thakurain
Calcutta High Court · AIR 1915 Cal 571 : 28 Ind. Cas. 580
Bengal Estates Partition Act, 1876 — Section 12
High Courts18 Jun 1914
Venidas Narandas Vs Bai Hari
Bombay High Court · AIR 1914 Bom 254 : (1914) 16 BOMLR 571
Bhagdari and Narwadari Act, 1862 — Section 3
High Courts18 Jun 1914Allowed
Ravi Veeraraghvula Vs Raja Bomma Devara Venkata Narsinha and Naidu Bahadur Zemindar Garu
Bombay High Court · (1914) 16 BOMLR 853
High Courts18 Jun 1914Dismissed
Mathura Kalwar Vs Ambika Dat and Others
Allahabad High Court · AIR 1914 All 318(2) : 25 Ind. Cas. 725
Transfer of Property Act, 1882 — Section 41Transfer of Property Act, 1882 — Section 41Transfer of Property Act, 1882 — Section 41
High Courts18 Jun 1914Dismissed
Chatterpal Vs Gajadhar Upadhya and Others
Allahabad High Court · AIR 1914 All 430(1) : 25 Ind. Cas. 59
High Courts18 Jun 1914Dismissed
Chaudhri Umrao Singh and Another Vs Umrao Singh and Another
Allahabad High Court · AIR 1914 All 352 : 25 Ind. Cas. 61
North Western Provinces Tenancy Act, 1901 — Section 95