High Courts07 Jan 1916Dismissed
Naubat Rai and Others Vs Thakur Dhaunkal Singh
Allahabad High Court · 32 Ind. Cas. 953
Registration Act, 1908 — Section 50Specific Relief Act, 1877 — Section 27
JUDGMENT DATABASE
Search 12,21,713 Indian judgments.
12,21,713 judgments in All Courts · page 59,881 of 61,086
High Courts07 Jan 1916Dismissed
Dhaunkal Singh Vs Naubat Rai, Sheoraj Singh and Another
Allahabad High Court · (1916) ILR (All) 184
High Courts07 Jan 1916
Perumal Naicker and Others Vs Sheik Davood Rowther
Madras High Court · 34 Ind. Cas. 393
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts07 Jan 1916
Popooru Venkata Narasimma Vs Jayanti Lakshmi Narasiham and Another
Madras High Court · 32 Ind. Cas. 783 : (1916) 3 LW 174
High Courts06 Jan 1916
Narayan Ramkrishna Pandit and Others Vs Vigneshwar Ganap Hegde and Others
Bombay High Court · 34 Ind. Cas. 414
Transfer of Property Act, 1882 — Section 58
High Courts06 Jan 1916
Narayan Ramkrishna Pandit and Others Vs Vighneshwar Ganap Hegde and Others
Bombay High Court · (1916) ILR (Bom) 378
Transfer of Property Act, 1882 — Section 58(c)
High Courts06 Jan 1916
Lalji Sahu and Others and Guljan Mahto and Others Vs Shamlal
Calcutta High Court · 32 Ind. Cas. 827
Limitation Act, 1963 — Article 140Transfer of Property Act, 1882 — Section 106
High Courts06 Jan 1916
Choudhury Bhagaban Mahapatra and Another Vs Palturam Singh and Another
Calcutta High Court · 32 Ind. Cas. 749
Bengal Tenancy Act, 1885 — Section 113Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts06 Jan 1916
Sarat Chandra Roy Vs Secretary of State for India in Council and Others
Calcutta High Court · 32 Ind. Cas. 545
Chowkidari Chakran Act, 1870 — Section 61
High Courts06 Jan 1916
Ramu Shettithi and Others Vs Maniappu Shettithi and Others Hoovayya Shettithi Vs Ramu Shettithi and Others
Madras High Court · 33 Ind. Cas. 520
High Courts06 Jan 1916
In Re: Lingaraja Misro
Madras High Court · 33 Ind. Cas. 319
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts06 Jan 1916
J. Subba Row Vs J. Rama Row
Madras High Court · (1917) ILR (Mad) 291 : 32 Ind. Cas. 899 : (1916) 30 MLJ 341
High Courts05 Jan 1916
Manmatha Nath Bose and Others Vs Sreemati Krishna Pramada Dasi
Calcutta High Court · 32 Ind. Cas. 906
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 6 Rule 17, Order 6 Rule 18, 99
High Courts05 Jan 1916
Kali Kumar Saha Vs Kali Prasanna Majumdar and Others
Calcutta High Court · 33 Ind. Cas. 492
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 38 Rule 11, 64, 73
High Courts05 Jan 1916
Tikait Krishna Prosad Singh Vs Babu Mati Chand
Calcutta High Court · 32 Ind. Cas. 699
High Courts05 Jan 1916
Kailas Chandra Aich and Another Vs Romesh Chandra Sen and Others
Calcutta High Court · 32 Ind. Cas. 355
High Courts05 Jan 1916
Girdhari Chaube and Others Vs Ram Baran Misir
Allahabad High Court · AIR 1916 All 358 : 32 Ind. Cas. 761
Uttar Pradesh Land Revenue Act, 1901 — Section 203, 207, 40
High Courts05 Jan 1916
Ramaswamy Chetty and Others, by their authorised Agent Aiyaswami Pillai Vs The Madura Mills Co., Ltd. and Others
Madras High Court · 34 Ind. Cas. 338
Transfer of Property Act, 1882 — Section 81
High Courts05 Jan 1916
Vataka Chathilingath Thavazhi Karnavan and Manager Sankaran Nair Vs Ramaswamy Pattar and Others
Madras High Court · 32 Ind. Cas. 984(1)