JUDGMENT DATABASE

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12,24,054 judgments in All Courts · page 59,879 of 61,203

Privy Council21 May 1917

T.A. Balakrishna Udayar Vs Vasudeva Ayyar

Privy Council · (1917) AIR(PC) 71

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Privy Council21 May 1917

Mary Lilian Hira Devi Vs Kunwar Digbijai Singh

Privy Council · (1917) AIR(PC) 80

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High Courts18 May 1917

Jafar Ali and Another Vs Har Gobinda Sarma

Calcutta High Court · 41 Ind. Cas. 65

Criminal Procedure Code, 1898 (CrPC) — Section 107

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High Courts18 May 1917

Ram Narayan Acharjee Vs Atul Chandra Das

Calcutta High Court · 42 Ind. Cas. 758

Criminal Procedure Code, 1898 (CrPC) — Section 386

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High Courts18 May 1917

Akhouri Prem Narain and Another Vs Musammat Fahimunnissa and Others

Patna High Court · AIR 1917 Patna 481 : 40 Ind. Cas. 662

Civil Procedure Code, 1908 (CPC) — Section 2, 43, 47

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High Courts18 May 1917Allowed

Bhola and Others Vs Emperor through Nihal Taga

Allahabad High Court · AIR 1917 All 372 : 40 Ind. Cas. 332

Criminal Procedure Code, 1898 (CrPC) — Section 459Penal Code, 1860 (IPC) — Section 424

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High Courts18 May 1917Allowed

Emperor Vs Bhola and Others

Allahabad High Court · (1917) ILR (All) 549

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High Courts18 May 1917Dismissed

Tej Singh and Others Vs Banwari Lal and Others

Allahabad High Court · AIR 1917 All 427 : 40 Ind. Cas. 544

Provincial Insolvency Act, 1920 — Section 60(c)

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High Courts17 May 1917

Benodini Debya Vs Hridoy Nath Ghoshal, Durlav Das Basak Durlav Das Bysak Vs Hridoy Nath Ghosal and Another

Calcutta High Court · 45 Ind. Cas. 187

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High Courts17 May 1917

Harnandan Rai and Others and Balwan Rai and Others Vs Maharaja Kesho Prasad Singh

Patna High Court · AIR 1917 Patna 601 : 40 Ind. Cas. 585

Bengal Tenancy Act, 1885 — Section 30, 52

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High Courts17 May 1917

Bara Lal Nawal Kishore Nath Sahi Deo Vs Jaleshwar Dayal Singh and Others and Babu Basanta Kumar Banerji and Others

Patna High Court · AIR 1917 Patna 357 : 40 Ind. Cas. 588

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High Courts17 May 1917

Jai Pande Vs Jaldhari Raut

Patna High Court · AIR 1917 Patna 434 : 40 Ind. Cas. 679

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High Courts16 May 1917

Chimanlal Maneklal and Others Vs Emperor

Bombay High Court · 41 Ind. Cas. 997

Bombay Prevention of Gambling Act, 1887 — Section 4, 7

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High Courts16 May 1917

Chandrabati Kuar Vs The Collector of Darbhanga

Patna High Court · (1917) 05 PAT CK 0031

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High Courts16 May 1917

Ram Sahi and Others Vs Mahanth Mahabir Gir and Others

Patna High Court · AIR 1917 Patna 500(1) : 40 Ind. Cas. 606

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High Courts15 May 1917

Kanai Lal Ghose Vs Jatindra Nath Chandra

Calcutta High Court · 42 Ind. Cas. 711

Civil Procedure Code, 1908 (CPC) — Section 151Specific Relief Act, 1877 — Section 9

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High Courts15 May 1917

Mahant Krishna Dayal Gir Vs Gosain Laldhari Gir

Patna High Court · AIR 1917 Patna 882 : 40 Ind. Cas. 276

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Privy Council15 May 1917

Sinnetamby Chetty Vs Elsie De Livera and others

Privy Council · (1917) AIR(PC) 93

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High Courts15 May 1917Dismissed

Jagrup Sahu and Others Vs Ramanand Sahu and Others

Allahabad High Court · AIR 1917 All 373 : (1917) ILR (All) 633 : 40 Ind. Cas. 373

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High Courts15 May 1917

Bhatiley Chunni Lal Vs Chakerpan and Others

Allahabad High Court · AIR 1917 All 136 : 42 Ind. Cas. 945

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 4, Order 9 Rule 8

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