High Courts14 May 1917
Digambar Das Vs Bisweswar Chowdhury and Others
Calcutta High Court · 41 Ind. Cas. 12
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,880 of 61,203
High Courts14 May 1917
Gangaram Bhojraj Vs Dhanman Sirdar and Others
Calcutta High Court · 41 Ind. Cas. 393
High Courts14 May 1917
Srimat Narain Deo Vs Thakurain Kusum Kumari
Patna High Court · AIR 1917 Patna 280 : 40 Ind. Cas. 597
Succession Act, 1925 — Section 46, 48
High Courts14 May 1917Dismissed
Lachman Das Vs Mutsaddi Lal and Another
Allahabad High Court · AIR 1917 All 76 : 41 Ind. Cas. 886
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w), Order 47 Rule 7
High Courts11 May 1917
Baroda Prosad Roy Chowdhury Vs Rai Manmath Nath Mitra Bahadur
Calcutta High Court · 41 Ind. Cas. 456
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts11 May 1917
Ramjash Agarwala Vs Indian General Navigation And Railway Company, Limited
Calcutta High Court · 41 Ind. Cas. 387
High Courts11 May 1917
Ghuznavi Vs The Allahabad Bank Ld.
Calcutta High Court · (1917) 05 CAL CK 0023
High Courts11 May 1917
Bhabasindhu Haldar and Another Vs Kesab Chandra Haldar and Others
Calcutta High Court · 40 Ind. Cas. 463
High Courts11 May 1917
Janaki Nath Saha Vs Kailash Chandra Singha and Others
Calcutta High Court · 40 Ind. Cas. 498
High Courts11 May 1917
Musammat Bhagela Kuer and Others Vs Abdul Rahman and Others
Patna High Court · AIR 1917 Patna 198 : 40 Ind. Cas. 79
Limitation Act, 1963 — Section 19
High Courts10 May 1917
Palki Pandey and Others Vs Dwarka Pandey and Others
Patna High Court · AIR 1917 Patna 471(1) : 40 Ind. Cas. 530
High Courts10 May 1917
Suba Mahton Vs Munshi Mahton and Others
Patna High Court · AIR 1917 Patna 245 : 40 Ind. Cas. 625
High Courts09 May 1917
Bhirukhi Ojha Vs Musammat Rajbansi Kuer and Rameshwar Prashad Singh and Others
Patna High Court · AIR 1917 Patna 262 : 40 Ind. Cas. 638
High Courts09 May 1917
Bisheswar Dayal Sahu and Others Vs Bansropan Sahu and Others
Patna High Court · AIR 1917 Patna 123 : 44 Ind. Cas. 546
Privy Council08 May 1917
Jones and others Vs Commonwealth Court of Conciliation and Arbitration and others
Privy Council · (1917) AIR(PC) 165
High Courts07 May 1917
Nibaran Chandra Chakravarty and Others Vs Akshoy Kumar Banerjee
Calcutta High Court · 41 Ind. Cas. 311
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(6), 195(7)
High Courts07 May 1917
Kumar Naresh Narayan Roy Vs The Midnapore Zemindary Co., Ltd.
Calcutta High Court · 41 Ind. Cas. 800
High Courts07 May 1917
Prafulla Nath Tagore and Others Vs Matabaddin Mandal and Others
Calcutta High Court · 42 Ind. Cas. 881
Bengal Tenancy Act, 1885 — Section 169(c)
High Courts04 May 1917
Behari Lall Ghose and Others Vs Sindhubala Dassi
Calcutta High Court · 41 Ind. Cas. 878
Transfer of Property Act, 1882 — Section 122