High Courts22 Mar 1917
Padu Mohammad and Others Vs Chutra Nath Chaudhury and Others
Calcutta High Court · 41 Ind. Cas. 203
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,893 of 61,203
High Courts22 Mar 1917
Ram Prosad Pramanik and Another Vs Sricharan Mandal
Calcutta High Court · 41 Ind. Cas. 276
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Provincial Small Cause Courts Act, 1887 — Article 35(ii)
High Courts22 Mar 1917
Abraham E.J. Abraham Vs Sarupchand Hakamchand
Bombay High Court · (1917) 19 BOMLR 608 : 41 Ind. Cas. 256
High Courts22 Mar 1917
Mahboob Momin Vs Bhagwati Prasad
Patna High Court · AIR 1917 Patna 672(1) : 39 Ind. Cas. 949
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts22 Mar 1917
Chuman Chaudhury and Others Vs Musammat Ram Sunder Chaudhurain and Others
Patna High Court · AIR 1917 Patna 355 : 39 Ind. Cas. 861
Privy Council22 Mar 1917
In the matter of Part Cargo ex Steamship "Stanton."
Privy Council · (1919) AIR(PC) 266
Privy Council22 Mar 1917
K.P.L.S. Palaniappa Chetty and another Vs Sreenath Devasikamony Pandara Sannadhi
Privy Council · (1917) AIR(PC) 33
High Courts22 Mar 1917
Chidambaranatha Thambiran alias Sivagnana Desika Gnanasambanda Pandara Sannadhi and Another Vs P. S. Nallasiva Mudaliar and Others
Madras High Court · 42 Ind. Cas. 366
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92Limitation Act, 1963 — Section 10Trusts Act, 1882 — Section 63
High Courts22 Mar 1917
Chidambaranatha Thambiran alias Sivagnana Desika Gnana Sammanda Pandara Sannadhi and Another Vs P.S. Nallasiva Mudaliar and Others
Madras High Court · AIR 1918 Mad 464 : (1918) ILR (Mad) 124 : (1917) 6 LW 667 : (1917) 33 MLJ 357
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92
High Courts22 Mar 1917
Florina Marties Vs M.L. Pinto and Another
Madras High Court · AIR 1918 Mad 461 : 42 Ind. Cas. 677 : (1917) 33 MLJ 476
High Courts22 Mar 1917
Aiyasami Aiyar Vs Aiyasami Aiyar
Madras High Court · (1917) 6 LW 241 : (1917) 33 MLJ 545
Penal Code, 1860 (IPC) — Section 199
High Courts22 Mar 1917
Aiyasami Iyer Vs Aiyasami Iyer
Madras High Court · AIR 1918 Mad 627 : 39 Ind. Cas. 1004
High Courts21 Mar 1917
Sunnasi Kudumban Vs Sivasubramania Kone and Others
Madras High Court · AIR 1918 Mad 538 : (1917) ILR (Mad) 1130 : 39 Ind. Cas. 980 : (1917) 5 LW 763
High Courts21 Mar 1917
Jugdeep Singh Vs Emperor
Patna High Court · 39 Ind. Cas. 1008
Criminal Procedure Code, 1898 (CrPC) — Section 473, 476
High Courts21 Mar 1917
Kasi Paty Mukherjee Vs The Chairman of the Puri Municipality
Patna High Court · AIR 1917 Patna 519 : 40 Ind. Cas. 552
Bengal Municipal Act, 1932 — Section 224
High Courts21 Mar 1917
Ishan Chandra Banerjee Vs Srinath Banerjee and Others
Patna High Court · AIR 1917 Patna 660 : 39 Ind. Cas. 984
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts21 Mar 1917
Dhanpat Mal Vs Mela Mal and Another
Allahabad High Court · 41 Ind. Cas. 918
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts21 Mar 1917
Sethurama Ayyangar Vs Suppiah Pillai and Another
Madras High Court · (1918) ILR (Mad) 121
Madras Estates Land Act, 1908 — Section 26
High Courts21 Mar 1917
Sethurama Aiyangar Vs Subbiah Pillai and Another
Madras High Court · 42 Ind. Cas. 951 : (1917) 33 MLJ 599
Madras Estates Land Act, 1908 — Section 26