High Courts09 May 1918Dismissed
Narayan Ganesh Ghatate Vs Baliram
Bombay High Court · (1919) 21 BOMLR 53
Central Provinces Tenancy Act, 1898 — Section 45
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,900 of 61,309
Privy Council09 May 1918
Narayan Ganesh Ghatate Vs Baliram and another
Privy Council · (1918) AIR(PC) 84
High Courts09 May 1918Allowed
Ram Richcha Prasad Tewari and Others Vs Raghunath Prasad Tewari and Others
Allahabad High Court · AIR 1918 All 379 : 46 Ind. Cas. 83
High Courts09 May 1918Dismissed
Sundar Kunwar Vs Ram Ghulam and Others
Allahabad High Court · AIR 1918 All 286 : (1918) ILR (All) 626 : 46 Ind. Cas. 900
High Courts09 May 1918
Jaguji Rai and Another Vs Emperor
Allahabad High Court · AIR 1918 All 93 : 47 Ind. Cas. 73
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts09 May 1918
Jaimal Singh Vs Shib Saran Singh and Another
Allahabad High Court · AIR 1918 All 427 : 46 Ind. Cas. 115
High Courts08 May 1918
Raja Dhakeswar Prasad Singh Vs Jioo Choudhry
Patna High Court · 46 Ind. Cas. 385
High Courts08 May 1918
Brijnandan Singh and Babu Jadunandan Singh Vs Maharaja Sir Rameshwar Singh Bahadur
Patna High Court · AIR 1918 Patna 497 : 46 Ind. Cas. 580
High Courts08 May 1918Allowed
Makhan Singh Vs Jahan Kuar and Another
Allahabad High Court · AIR 1918 All 381(2) : 46 Ind. Cas. 97
High Courts08 May 1918
Lachhmi Kunwar Vs Durgai Kunwar
Allahabad High Court · AIR 1918 All 74 : 46 Ind. Cas. 566
High Courts07 May 1918
Aja Nasya Vs Karimbaksh Sarkar and Others
Calcutta High Court · 46 Ind. Cas. 816
High Courts07 May 1918
The Midnapore Zemindari Company, Limited Vs Kristo Prosad Sukul and Another Akshoy Kumar Sirkar Vs Ijardar Mondal and Others Giri Liak and Others Vs Chandra Nath Pal
Calcutta High Court · 46 Ind. Cas. 544
Bengal Tenancy Act, 1885 — Section 52(5)
High Courts07 May 1918
Pran Krishna Das and Others Vs Srimati Satibala Sen and Others
Calcutta High Court · 46 Ind. Cas. 852
Probate and Administration Act, 1881 — Section 90
High Courts07 May 1918
Maharaja Birendra Kishore Manikya Bahadur Vs Hashmat Ali and Others
Calcutta High Court · 46 Ind. Cas. 558
Civil Procedure Code, 1908 (CPC) — Section 86
High Courts07 May 1918Dismissed
Het Ram Vs Ganga Sahai and Others
Allahabad High Court · (1918) ILR (All) 615
High Courts07 May 1918Allowed
Lalta Prasad Chaudhri Vs Gokul Prasad and Others
Allahabad High Court · (1918) ILR (All) 617
High Courts07 May 1918
Lalta Prasad Chaudhry Vs Gokul Prasad and Others
Allahabad High Court · AIR 1918 All 429(1) : 46 Ind. Cas. 125
High Courts06 May 1918
Maharaja Birendra Kisore Manikya Bahadur Vs Baikuntha Chandra Deb
Calcutta High Court · 46 Ind. Cas. 474
High Courts06 May 1918
Khirode Chandra Ghose and Another Vs Midnapore Zemindary Company, Limited, and Others
Calcutta High Court · AIR 1919 Cal 1028(2) : 46 Ind. Cas. 507
High Courts06 May 1918
Hrishikesh Singh by his Next Friend Surendra Nath Palit Vs Lakhi Narain Singh
Calcutta High Court · AIR 1919 Cal 860(1) : 46 Ind. Cas. 384