High Courts02 May 1918Dismissed
Sri Rajah Rama Rao Vs Rajah of Pittapur
Bombay High Court · (1918) 20 BOMLR 1056
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,902 of 61,309
High Courts02 May 1918Dismissed
Lal Sripat Singh Vs Lal Basant Singh
Bombay High Court · (1918) 20 BOMLR 1101
Oudh Rent Act, 1886 — Section 52
Privy Council02 May 1918
Sri Raja Rao Venkata Mahipati Gangadara Rama Rao Bahadur Vs Raja of Pittapur
Privy Council · (1918) AIR(PC) 81
High Courts02 May 1918Dismissed
Tota Ram and Another Vs Gopal Singh
Allahabad High Court · AIR 1918 All 401(2) : 46 Ind. Cas. 76
High Courts02 May 1918
Chitan Singh Vs Baldeo Singh and Others
Allahabad High Court · AIR 1918 All 374(1) : 46 Ind. Cas. 75
High Courts02 May 1918
Saiyed Muhammad Razi-Ud-Din Vs Raghubir Prasad and Others
Allahabad High Court · 46 Ind. Cas. 82
High Courts01 May 1918
Ram Nath Ojah Vs Natabar Maiti and Others
Calcutta High Court · 46 Ind. Cas. 328
High Courts01 May 1918
Babu Pallave Mandal and Another and Bepin Behari Mandal Vs Akhoy Ghosh and Others
Calcutta High Court · 46 Ind. Cas. 24
High Courts01 May 1918
Purna Chandra Kundoo Vs The Port Commissioners of Calcutta
Calcutta High Court · AIR 1919 Cal 255 : (1919) ILR (Cal) 56
Contract Act, 1872 — Section 151, 152, 161
High Courts01 May 1918
Purna Chandra Kundoo Vs The Port Commissioner of Calcutta
Calcutta High Court · 50 Ind. Cas. 58
Calcutta Port Act, 1890 — Section 113, 114
High Courts01 May 1918Dismissed
Sheo Narain and Another Vs Dildar Husain and Another
Allahabad High Court · (1919) ILR (All) 157
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts30 Apr 1918
Mahammad Shafikul Huq Chowdhury Vs Krishna Gobinda Dutta and Others
Calcutta High Court · 47 Ind. Cas. 428
Transfer of Property Act, 1882 — Section 54
High Courts30 Apr 1918
Babu Ramadhin Chaudhury Vs Musammat Kumodini Dassi
Patna High Court · (1918) 04 PAT CK 0022
High Courts30 Apr 1918
Subh Narayan Kuer and Others Vs Lakshmi Narain Kuer
Patna High Court · AIR 1918 Patna 650 : 46 Ind. Cas. 301
Criminal Procedure Code, 1898 (CrPC) — Section 145, 435
High Courts30 Apr 1918Allowed
Hingo Singh and Others Vs Jhuri Singh and Others
Allahabad High Court · AIR 1918 All 333 : 46 Ind. Cas. 390
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3
High Courts30 Apr 1918Allowed
Jhuri Singh and Others Vs Hindu Singh and Others and Rambaz Singh and Others
Allahabad High Court · (1918) ILR (All) 590
High Courts30 Apr 1918
Gobardhan Vs Manna Lal
Allahabad High Court · AIR 1918 All 81(1) : 46 Ind. Cas. 559