High Courts27 May 1915
Musammat Sahodra Bibi Vs Bageshri Singh and Another
Allahabad High Court · AIR 1915 All 154 : 29 Ind. Cas. 1000
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 59,915 of 61,069
High Courts27 May 1915
Abdul Rafi Khan and Others Vs Maula Bakhsh
Allahabad High Court · AIR 1915 All 320 : (1915) ILR (All) 527 : 29 Ind. Cas. 479
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 12Limitation Act, 1908 — Article 182
High Courts26 May 1915
Biswa Nath Sinha Vs Bidhumukhi Dasi
Calcutta High Court · 31 Ind. Cas. 677
Land Acquisition Act, 1894 — Section 54
High Courts26 May 1915
Akhil Chandra Sen and Others Vs Tripura Charan Chowdhury and Another
Calcutta High Court · 29 Ind. Cas. 563
High Courts26 May 1915
Bhudar Chandra Goswami Vs C.R.S. Betts
Calcutta High Court · 33 Ind. Cas. 347
Contract Act, 1872 — Section 55, 73
High Courts26 May 1915Dismissed
Marram Khan and Another Vs Sakhawat Khan and Others
Allahabad High Court · AIR 1915 All 142 : 29 Ind. Cas. 554
High Courts26 May 1915
Bishambhar Nath and Others Vs B. Jagan Nath Prasad and Others
Allahabad High Court · AIR 1915 All 249 : 29 Ind. Cas. 695
Easements Act, 1882 — Section 13(3)(d)
High Courts25 May 1915Dismissed
Musammat Nathu and Others Vs Shadi
Allahabad High Court · AIR 1915 All 394 : 29 Ind. Cas. 495
High Courts25 May 1915Dismissed
Lala Baru Mal and Others Vs Tansukh Rai and Another
Allahabad High Court · 29 Ind. Cas. 1001
High Courts25 May 1915Dismissed
Baru Mal and Others Vs Tansukh Rai and Another
Allahabad High Court · AIR 1915 All 289 : (1915) ILR (All) 524
High Courts25 May 1915Dismissed
Shadi Vs Nathu and Others
Allahabad High Court · (1915) ILR (All) 522
High Courts24 May 1915
Sukumari Ghosh and Another Vs Gopi Mohan Goswami
Calcutta High Court · 31 Ind. Cas. 662
Presidency Small Cause Courts Act, 1882 — Section 22
High Courts24 May 1915
Mohesh Chandra Mukherjee and Others Vs Umesh Chandra Ghosal and Others
Calcutta High Court · 29 Ind. Cas. 742
High Courts24 May 1915
Debendra Nath Das Vs Bibudhendra Mansingh
Calcutta High Court · 33 Ind. Cas. 745
Civil Procedure Code, 1908 (CPC) — Section 110, 115Letters Patent Act, 1865 — Clause 15, Clause 36
High Courts24 May 1915
Prasanna Kumari Debi Vs Sris Chandra Majumdar and Others
Calcutta High Court · 33 Ind. Cas. 344
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts21 May 1915
Nistarini Dassya and Others Vs Sarat Chandra Mojumdar
Calcutta High Court · 29 Ind. Cas. 680
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(i)Limitation Act, 1908 — Section 22
High Courts21 May 1915
Romesh Chandra Das and Others Vs Anthony Penheiro and Others
Calcutta High Court · 29 Ind. Cas. 470
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts21 May 1915
Harinath Chowdhury Vs Hara Das Acharja Chowdhury and Others
Calcutta High Court · 29 Ind. Cas. 580
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, Order 38 Rule 5