High Courts05 Mar 1918
Lelong (Jumea) Vs Rajani Kanta Chowdhury
Calcutta High Court · AIR 1919 Cal 903(1) : 46 Ind. Cas. 417
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,919 of 61,309
High Courts05 Mar 1918
Vishveshwar Vighneshwar Shastri Vs Mahableshwar Subba Bhatta and Another
Bombay High Court · (1919) ILR (Bom) 28
Transfer of Property Act, 1882 — Section 109
High Courts05 Mar 1918
Vishveshvar Vighneshvar Shastri Vs Mahableshvar Subba Bhatta
Bombay High Court · AIR 1918 Bom 79 : (1918) 20 BOMLR 767
Transfer of Property Act, 1882 — Section 111(g), 6(b)
High Courts05 Mar 1918
Raichand Motichand Gujar Vs Dhondo Laxuman Bhure
Bombay High Court · AIR 1918 Bom 163 : (1918) 20 BOMLR 773 : 47 Ind. Cas. 313
High Courts05 Mar 1918
Fazal Rab Vs Manzur Ahmad and Others
Allahabad High Court · AIR 1918 All 192 : (1918) ILR (All) 425 : 45 Ind. Cas. 773
High Courts04 Mar 1918
Pazhavathil Mavilaputhia Veetil Chindan Nambiar Vs Kunhi Raman Nambiar and Others
Madras High Court · 45 Ind. Cas. 26 : (1918) 7 LW 543 : (1918) 34 MLJ 400
High Courts04 Mar 1918
Sheik Samir Vs Sheik Syed Ali and Others
Calcutta High Court · 47 Ind. Cas. 138
High Courts04 Mar 1918
Umesh Chandra Roy Vs Akrur Chandra Sikdar
Calcutta High Court · AIR 1919 Cal 253(2) : (1919) ILR (Cal) 25 : 50 Ind. Cas. 15
High Courts04 Mar 1918
Sheikh Latafat Hussain Vs Kumar Kaliker Nand Singh
Patna High Court · (1918) 03 PAT CK 0010
High Courts04 Mar 1918
Chindan Nambiar Vs Kunhi Raman Nambiar and Twenty-Nine Ors.
Madras High Court · (1918) 03 MAD CK 0003
High Courts02 Mar 1918
Sripat Narain Rai Vs Tirbeni Misra
Allahabad High Court · AIR 1918 All 226(2) : 45 Ind. Cas. 21
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 7
High Courts02 Mar 1918
Tirbeni Misra Vs Sripat Narain Rai
Allahabad High Court · (1918) ILR (All) 423
High Courts01 Mar 1918
Hanmandas Ramdayal Vs Valabhdas Shankardas
Bombay High Court · (1918) 20 BOMLR 472
High Courts01 Mar 1918
Ramesh Chandra Sen Vs Aijuddi Sheikh and Others
Calcutta High Court · 46 Ind. Cas. 719
High Courts01 Mar 1918
Baldeo Koeri and Another Vs Lakshmi Narayan Kuer and Others
Patna High Court · 56 Ind. Cas. 511
Criminal Procedure Code, 1898 (CrPC) — Section 115, 195Penal Code, 1860 (IPC) — Section 209
Privy Council01 Mar 1918
In the matter of Damaged Cargo Ex-Steamship "Sudmark."Captain F.D. Gilpin Brown, R.N. and another Vs Chartered Bank of India, Australia and China and others
Privy Council · (1919) AIR(PC) 211
High Courts01 Mar 1918Dismissed
Abdul Latif Khan Vs Emperor
Allahabad High Court · AIR 1918 All 111(2) : 44 Ind. Cas. 929
Criminal Procedure Code, 1898 (CrPC) — Section 437Criminal Procedure Code, 1898 (CrPC) — Section 437Criminal Procedure Code, 1898 (CrPC) — Section 437