JUDGMENT DATABASE

Search 12,24,054 Indian judgments.

12,24,054 judgments in All Courts · page 59,922 of 61,203

High Courts09 Dec 1916Allowed

Janki Das Vs Emperor

Allahabad High Court · AIR 1917 All 105(2) : 39 Ind. Cas. 336

Uttar Pradesh Excise Act, 1910 — Section 60