High Courts15 Nov 1916
Subba Naick Vs Rama Aiyar and Another
Madras High Court · 37 Ind. Cas. 892
Guardians and Wards Act, 1890 — Section 34, 7
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 59,929 of 61,203
High Courts15 Nov 1916
Chettiar alias Vairavan Chettiar, Aramanai Rangasami Chettiar, Govindasami Chettiar (dead) and Others and Kolandavelu Udayan and Others Vs Vaithilinga Mudaliar and Others Srinivasa Aiyar and Others Vs Vaithilinga Mudaliar and Others Vaithilinga Mudaliar and Others Vs Srirangathanni and Others T. V. Gopalasami Mudaliar Vs Vaithilinga Mudaliar and Others
Madras High Court · 41 Ind. Cas. 546
High Courts15 Nov 1916
Babu Ram Prasad Vs The Collector of Aligarh and Another
Allahabad High Court · AIR 1917 All 52 : 40 Ind. Cas. 274
Land Acquisition Act, 1894 — Section 25, 9
High Courts15 Nov 1916
Subba Naick Vs Rama Ayyar and Another
Madras High Court · (1917) ILR (Mad) 775 : (1917) 5 LW 261
High Courts15 Nov 1916
Saravana Pillai Vs Arunachalam Chettiar
Madras High Court · (1917) ILR (Mad) 841
High Courts15 Nov 1916
Godavarty Sundaramma Vs Godavarty Mangamma
Madras High Court · (1918) 8 LW 88 : (1918) 34 MLJ 558
Court Fees Act, 1870 — Section 7(v)(b)
High Courts15 Nov 1916
R.M.M.S.T. Somasundaram Chettiar alias Vairavan Chettiar and Others Vs Vaithilinga Mudaliar and Others
Madras High Court · (1917) ILR (Mad) 846 : (1917) 6 LW 258
High Courts15 Nov 1916
P.L.S. Palaniappa Chetty alias Shanmugam Chetty Vs P.L.P.P.L. Palaniappa Chetty and Others
Madras High Court · (1917) ILR (Mad) 18 : (1917) 5 LW 776 : (1917) 32 MLJ 304
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts15 Nov 1916
Saravana Pillai Vs Arunachellam Chettiar minor by his next friend Venkatachellam Chettiar through his agent Subramania Chettiar
Madras High Court · (1917) ILR (Mad) 841 : (1917) 5 LW 538 : (1917) 32 MLJ 553
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts15 Nov 1916
Godavarthy Sundaramma Vs Godavarthy Mangamma
Madras High Court · 47 Ind. Cas. 543
Court Fees Act, 1870 — Section 7(v)(6)
High Courts14 Nov 1916
Giridharee Lal Sarowgee Vs Emperor
Calcutta High Court · 42 Ind. Cas. 133
Criminal Procedure Code, 1898 (CrPC) — Section 190, 476
High Courts14 Nov 1916
Manepalli Mangamma and Others Vs Manepalli Sathiraju
Madras High Court · (1917) 5 LW 246 : (1916) 31 MLJ 816
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts13 Nov 1916
Kuer Nehal Singh and Another Vs Lala Sewa Ram and Others
Allahabad High Court · AIR 1917 All 112 : 40 Ind. Cas. 128
Specific Relief Act, 1877 — Section 27(b)
High Courts13 Nov 1916
Somasundaram Pillai and Another Vs Chokkalingam Pillai
Madras High Court · (1917) ILR (Mad) 780 : (1917) 5 LW 267
Privy Council10 Nov 1916
Shripat Singh Dugar and others Vs Maharaja Prodyot Kumar Tagore and others
Privy Council · (1916) AIR(PC) 220
High Courts09 Nov 1916
Mahomed Ghouse Rahman Sahib (of T.A. Rahman and Sons) Vs Nathu Vellabji
Madras High Court · (1917) ILR (Mad) 835 : (1917) 5 LW 349
High Courts09 Nov 1916
Mahomed Ghouse Rahman Sahib Vs Nathu Vallabhji
Madras High Court · 37 Ind. Cas. 516
Criminal Procedure Code, 1898 (CrPC) — Section 185, 526, 527
High Courts09 Nov 1916
Kuppusamy Aiyar (dead) and Another Vs A.L. V. R. P. S. Veerappa Chettiar and Others
Madras High Court · 37 Ind. Cas. 875 : (1917) 5 LW 375