High Courts09 Nov 1916
Bal Gangadhar Tilak Vs Emperor
Bombay High Court · AIR 1916 Bom 9 : 39 Ind. Cas. 807
Criminal Procedure Code, 1898 (CrPC) — Section 108Penal Code, 1860 (IPC) — Section 124A
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,930 of 61,203
High Courts09 Nov 1916
Birdichand Jivraj Vs The Standard Bank Limited
Bombay High Court · (1918) ILR (Bom) 159
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts09 Nov 1916
Emperor Vs Bal Gangadhar Tilak
Bombay High Court · (1917) 19 BOMLR 211
Criminal Procedure Code, 1898 (CrPC) — Section 108(a)Penal Code, 1860 (IPC) — Section 124A
High Courts09 Nov 1916
Abdul Latiff and Shaik Hossain Vs Pauling and Co. Ld.
Bombay High Court · AIR 1916 Bom 140 : (1917) 19 BOMLR 167
High Courts09 Nov 1916
Kullappa Goundan Vs Abdul Rahim Sahib
Madras High Court · (1917) ILR (Mad) 824 : 39 Ind. Cas. 254
High Courts08 Nov 1916
P. Krishnaswami Pillai Vs Doraisami Ammal and Another
Madras High Court · 36 Ind. Cas. 1003 : (1917) 5 LW 147
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Presidency Small Cause Courts Act, 1882 — Section 38
High Courts08 Nov 1916
Sindigi Lingappa alias Sidda Lingappa, minor by guardian and brother Siddappa and Another Vs Sindigi Sidda Basappa and Others
Madras High Court · (1917) 32 MLJ 47
High Courts05 Nov 1916
Lakhamsey Ladha and Co. Vs Lakshmichand Padamsey
Bombay High Court · AIR 1917 Bom 152 : (1918) ILR (Bom) 205
Contract Act, 1872 — Section 178, 179
High Courts03 Nov 1916
Ganga Singh Vs Raghunandan Das and Others
Patna High Court · AIR 1916 Patna 261 : 39 Ind. Cas. 748
Bengal Tenancy Act, 1885 — Section 153
High Courts03 Nov 1916Dismissed
Kamta and Others Vs Parbhu Dayal and Another
Allahabad High Court · AIR 1917 All 243(1) : 37 Ind. Cas. 383
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts03 Nov 1916Dismissed
Parbhu Dayal and Another Vs Kamta and Others
Allahabad High Court · (1917) ILR (All) 165
High Courts03 Nov 1916Dismissed
Kameshar Dayal Vs Misri Lal and Others
Allahabad High Court · AIR 1917 All 397(1) : 40 Ind. Cas. 336
High Courts02 Nov 1916
Pichu Vadhiar Vs The Secretary of State for India in Council and Another
Madras High Court · (1917) ILR (Mad) 767 : (1917) 5 LW 664
High Courts02 Nov 1916
Narayana Bharatigal alias Kappiyur Swamiyar Avergal and Rama Bharatigal alias Pallipat Swamiyar Avergal Vs Ittuli Amma and Others
Madras High Court · 39 Ind. Cas. 893
Privy Council02 Nov 1916
Trustees of the Roman Catholic Separate Schools for Ottawa Vs Ottawa Corporation and others
Privy Council · (1916) AIR(PC) 267
Privy Council02 Nov 1916
Trustees of the Roman Catholic Separate Schools for the City of Ottawa Vs Mackell and others
Privy Council · (1916) AIR(PC) 185
High Courts02 Nov 1916Dismissed
Bijai Narain Singh and Others Vs Sri Maharaja Parbhu Narain Singh
Allahabad High Court · AIR 1917 All 102 : 37 Ind. Cas. 395
High Courts02 Nov 1916
Gobind Singh Vs Kalyan Dass
Allahabad High Court · 38 Ind. Cas. 673
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 6(1)(c)
High Courts02 Nov 1916
Adikesavan Naidu and Others Vs M.V. Gurunatha Chetti and Others
Madras High Court · (1917) ILR (Mad) 338 : (1917) 5 LW 425 : (1917) 32 MLJ 180
Contract Act, 1872 — Section 73