High Courts26 Oct 1916Dismissed
The Municipal Corporation of The City of Bombay Vs The Great Indian Peninsula Railway
Bombay High Court · (1917) 19 BOMLR 48
Railways Act, 1890 — Section 7, 7c
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 59,932 of 61,203
Privy Council26 Oct 1916
Municipal Corporation of the City of Bombay Vs Great Indian Peninsula Ry. Co.
Privy Council · (1916) AIR(PC) 3
High Courts26 Oct 1916
P.V. Allapichai Vs Kuppai Pichai Rowther and Others
Madras High Court · (1917) ILR (Mad) 752 : 39 Ind. Cas. 429 : (1917) 32 MLJ 449
High Courts26 Oct 1916
T. Muthuswami Ayyar Vs Kalyani Ammal
Madras High Court · (1917) ILR (Mad) 818 : (1917) 5 LW 334
High Courts24 Oct 1916
In Re: Venkatakrishnayya and Another
Madras High Court · (1917) ILR (Mad) 591 : 39 Ind. Cas. 294 : (1916) 31 MLJ 837
High Courts24 Oct 1916Dismissed
Jhabba Lal Vs Shib Charan and Others
Allahabad High Court · 37 Ind. Cas. 76
Provincial Insolvency Act, 1907 — Section 22
High Courts24 Oct 1916Disposed Of
Champa Lal Vs Mangal Chand Another
Allahabad High Court · AIR 1917 All 42 : 40 Ind. Cas. 420
High Courts24 Oct 1916
Jhabba Lal Vs Shib Charan Das and Others
Allahabad High Court · AIR 1917 All 160 : (1917) ILR (All) 152
High Courts24 Oct 1916
Chinna Rajamanarru Vs Lingamallu Radhakrishnayya and Another
Madras High Court · (1917) 32 MLJ 400
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts24 Oct 1916
Konduvetty Thakkiyakkal Shaik Aptab Shaha Valiya Thangal Vs Moyan and Others
Madras High Court · 39 Ind. Cas. 371 : (1917) 5 LW 266
Privy Council23 Oct 1916
Yorkshire Insurance Company, Limited Vs Campbell
Privy Council · (1916) AIR(PC) 213
Privy Council23 Oct 1916
Toronto Electric Light Company Limited Vs Corporation of the City of Toronto
Privy Council · (1916) AIR(PC) 230
High Courts23 Oct 1916
Nasir Ali Vs Kher Chand alias Khem
Allahabad High Court · AIR 1916 All 310 : 36 Ind. Cas. 996
Negotiable Instruments Act, 1881 (NI) — Section 44
High Courts23 Oct 1916
Dodda Sannekappa and Another Vs Sakravva and Others
Madras High Court · 36 Ind. Cas. 831
High Courts21 Oct 1916Dismissed
Ramjas Vs Mahadeo Pershad and After his Death Panna Lal and Others
Allahabad High Court · AIR 1917 All 474 : 36 Ind. Cas. 585
Criminal Procedure Code, 1898 (CrPC) — Section 195Letters Patent Act, 1865 — Section 10
High Courts20 Oct 1916Dismissed
Aziz-ud-din Vs Hummi and Another
Allahabad High Court · (1917) ILR (All) 143
High Courts20 Oct 1916
In Re: Paruchury Venkatappayya Choudari
Madras High Court · 36 Ind. Cas. 872
Penal Code, 1860 (IPC) — Section 415, 420
High Courts20 Oct 1916
Krishnappa Naidu and Another Vs Alamelu Ammal
Madras High Court · 36 Ind. Cas. 855 : (1917) 5 LW 165
Criminal Procedure Code, 1898 (CrPC) — Section 145Government of India Act, 1915 — Section 107