JUDGMENT DATABASE

Search 12,22,691 Indian judgments.

12,22,691 judgments in All Courts · page 59,933 of 61,135

High Courts21 Dec 1915

Chinnu Pillai and Others Vs Venkatasamy Chettiar and Others

Madras High Court · (1917) ILR (Mad) 77 : 34 Ind. Cas. 507 : (1916) 30 MLJ 347

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Transfer of Property Act, 1882 — Section 67

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High Courts21 Dec 1915

Manchala Narayana Murthy Vs Penumetcha Venkatapatiraju and Others

Madras High Court · 32 Ind. Cas. 711

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

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High Courts21 Dec 1915

Kothandaraman Chetty and Others Vs Shunmugam Chetty and Others

Madras High Court · 32 Ind. Cas. 608

Limitation Act, 1963 — Section 21

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High Courts21 Dec 1915

Atyam Venkatasubbarayudu and Another and Bachoti Bhavan Narayana Sastri Vs Sri Rajah Velugoti Govinda Krishna Yachendrulu Varu Bahadur Zamindar Garu

Madras High Court · 32 Ind. Cas. 873 : (1916) 3 LW 172

Civil Procedure Code, 1908 (CPC) — Section 114, 117

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High Courts21 Dec 1915

Attyam Venkatasubbarayadu and Another and Bachoti Bhavan Narayana Sastri Vs Sri Rajah Velugoti Govinda, Krishna Yachendrulu varu and Bahadur Zemindar Garu

Madras High Court · (1917) ILR (Mad) 651 : (1917) 32 MLJ 144

Civil Procedure Code, 1908 (CPC) — Section 117

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High Courts21 Dec 1915

Atyam Venkatasubbarayadu and Others Vs Sri Rajah Velugoti Govinda Krishna Yachendrulu Varu Bahadur Zamindar Garu

Madras High Court · (1917) ILR (Mad) 651

Civil Procedure Code, 1908 (CPC) — Section 117

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High Courts21 Dec 1915

Sri Rajah Varadaraja Appa Rao Bahadur Zamindar Garu Vs Gonepalle Punnayya (died) and Others

Madras High Court · (1916) 30 MLJ 545

Madras Estates Land Act, 1908 — Section 6

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High Courts21 Dec 1915

Rangaswami Pillai and Another Vs Vaidylinga Mudaliar and Another

Madras High Court · 33 Ind. Cas. 446

Evidence Act, 1872 — Section 13

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High Courts21 Dec 1915

V.R.R.M.N.R.M. Ramakathan Chetty Vs V.R.R.M.C.T. Murugappa Chetty and Others

Madras High Court · 33 Ind. Cas. 969 : (1916) 3 LW 216

Evidence Act, 1872 — Section 32(5)

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High Courts21 Dec 1915

Sri Raja Varadaraja Appa Rao Bahadur Zemindar Garu Vs Gonepalle Punnayya (died) and Others

Madras High Court · 34 Ind. Cas. 626

Limitation Act, 1963 — Section 14Madras Estates Land Act, 1908 — Section 6

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High Courts21 Dec 1915

Chokkalingam Chetty alias Peria Karuppan Chetty and Others Vs Annamalai Chetty and Others

Madras High Court · 34 Ind. Cas. 417

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High Courts20 Dec 1915

P.L. Causley Vs Emperor

Calcutta High Court · 32 Ind. Cas. 661

Penal Code, 1860 (IPC) — Section 434, 463

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High Courts20 Dec 1915

Abdul Wahab and Others Vs Secretary of State for India in Council and Others

Calcutta High Court · 32 Ind. Cas. 235

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High Courts20 Dec 1915

Kumar Krishna Dutt Vs Hari Narayan Ganguli

Calcutta High Court · 33 Ind. Cas. 708

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High Courts20 Dec 1915Dismissed

Jasti Ganiraju, minor, by his father and guardian Jasti Ramayya and Others Vs Sri Damera Narasimha Apparayanim Garu

Allahabad High Court · 33 Ind. Cas. 128

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High Courts20 Dec 1915Disposed Of

Basdeo Rai Vs Dwarka Ram and Another

Allahabad High Court · AIR 1916 All 219 : 32 Ind. Cas. 346

Transfer of Property Act, 1882 — Section 107

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High Courts20 Dec 1915Dismissed

Muhammad Qasim and Others Vs Sri Mahant Sheo Ling Swami Jangam and Others

Allahabad High Court · AIR 1916 All 153 : 32 Ind. Cas. 192

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High Courts20 Dec 1915

Dwarka Ram and Another Vs Basdeo Rai

Allahabad High Court · (1916) ILR (All) 178

Easements Act, 1882 — Section 52, 64Transfer of Property Act, 1882 — Section 107

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High Courts20 Dec 1915

Tiruvambala Desikar Gnana Sambanda Pandarasannadhi Avargal and Another Vs Chinna Pandaram alias Manikkavachaka Desikar (died) and Others

Madras High Court · (1917) ILR (Mad) 177

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High Courts17 Dec 1915

Moulvi Muhammad Ismail Vs Samad Ali Bhuyan and Others

Calcutta High Court · 32 Ind. Cas. 227

Penal Code, 1860 (IPC) — Section 147, 325

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