High Courts12 Aug 1915
Shaik Ibrahim Rowther alias Chinnappa Rowther and Others Vs Muhammad Ibrahim Rowther and Others
Madras High Court · AIR 1916 Mad 700 : (1916) ILR (Mad) 664
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 59,934 of 61,106
High Courts12 Aug 1915
In Re: Pichari Anthu and Another
Madras High Court · AIR 1916 Mad 1144(1) : 30 Ind. Cas. 446
High Courts12 Aug 1915
M.S.A. Pl. Palaniappa Chetty Vs T. Mr. Alagappa Chetty
Madras High Court · 30 Ind. Cas. 691
High Courts11 Aug 1915
Nikunja Rani Chowdhurani Vs Secretary of State for India in Council
Calcutta High Court · 31 Ind. Cas. 460
Court Fees Act, 1870 — Section 19E
High Courts11 Aug 1915
Hussain Saib and Others Vs Hassan Saib and Others
Madras High Court · AIR 1916 Mad 165 : 31 Ind. Cas. 927 : (1915) 2 LW 1140
Contract Act, 1872 — Section 253(2)
High Courts11 Aug 1915
Muthuraman Chetty Vs Krishna Pillai and Another
Madras High Court · (1905) ILR (Mad) 72
Trusts Act, 1882 — Section 84
High Courts11 Aug 1915
Nathar Hussian Meera Levai Rowther and Another Vs The Deputy Collector of Usilampati
Madras High Court · AIR 1916 Mad 1146 : 31 Ind. Cas. 259
High Courts11 Aug 1915
Sukramania Mudali and Others Vs Kuppammal
Madras High Court · 31 Ind. Cas. 106
High Courts10 Aug 1915
Krishnan Kidavu (Meppat Parkum Anandravan) and Eleven Ors. Vs Raman alias Puthalathunnaval Shyled Kotakkat Panikkar and Others
Madras High Court · (1916) ILR (Mad) 918 : (1916) ILR (Mad) 916
High Courts10 Aug 1915
Appayya Shetty, Manager, Tile Factory Vs P.M. Mahammade Beari and Others
Madras High Court · 30 Ind. Cas. 596
High Courts10 Aug 1915
Hakeem Patte Muhamad Vs Sheikh Davood
Madras High Court · AIR 1916 Mad 841 : (1916) ILR (Mad) 1010 : 30 Ind. Cas. 569
High Courts10 Aug 1915
Rangappa bin Ningappa Immadi and Others Vs Venkanbhat bin Linganbhat Joshi and Another
Bombay High Court · (1916) ILR (Bom) 112
High Courts10 Aug 1915
Abdul Rahman Chowdhuri Vs Ahmadar Rahman and Others
Calcutta High Court · 31 Ind. Cas. 554
Bengal Tenancy Act, 1885 — Section 161
High Courts10 Aug 1915
Emperor Vs Bechur Anop
Bombay High Court · (1916) ILR (Bom) 105
Penal Code, 1860 (IPC) — Section 325
High Courts10 Aug 1915
W.T. Halai Vs Chaturbhuj Gopalji
Bombay High Court · AIR 1915 Bom 122 : (1915) 17 BOMLR 985
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts10 Aug 1915
Hakim Singh and Others Vs Emperor
Allahabad High Court · AIR 1915 All 215 : 31 Ind. Cas. 826
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts10 Aug 1915
Krishnaswami Pillai Vs Mookayi Ammal and Others
Madras High Court · AIR 1916 Mad 148(1) : 31 Ind. Cas. 35
High Courts10 Aug 1915
Shrinivasa Raya Vs Ramappa Hebbara and Another
Madras High Court · AIR 1916 Mad 709(2) : 30 Ind. Cas. 991 : (1915) 2 LW 751
High Courts10 Aug 1915
Appayya Shetty Vs B.P.M. Mahammad Beari and Others
Madras High Court · AIR 1916 Mad 680 : (1916) ILR (Mad) 834
Contract Act, 1872 — Section 74
High Courts10 Aug 1915
Kiloth Chozhan Oydal Kurup and Others Vs Kirathwa Illath Narayanan Nambudri and Another
Madras High Court · AIR 1916 Mad 749 : 31 Ind. Cas. 220