High Courts25 Feb 1916
Sreenath Haldar and Others Vs Bepin Behari Mal and Others
Calcutta High Court · 33 Ind. Cas. 574
Bengal Tenancy Act, 1885 — Section 173(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
JUDGMENT DATABASE
Search 12,23,111 Indian judgments.
12,23,111 judgments in All Courts · page 59,936 of 61,156
High Courts25 Feb 1916Dismissed
Dharam Deo Tiwari and Another Vs Baijnath Rai and Raj Narain Tiwari
Allahabad High Court · (1916) ILR (All) 315
High Courts25 Feb 1916
Himmat Bahadur and Another Vs Dhanpat Rai
Allahabad High Court · AIR 1917 All 481 : (1916) ILR (All) 335 : 35 Ind. Cas. 148
High Courts25 Feb 1916
Nidamarthi Krishnamoorthy and Another Vs Garigiparti Ganapatilingam
Madras High Court · 34 Ind. Cas. 741 : (1916) 3 LW 375
Civil Procedure Code, 1908 (CPC) — Section 1(II)(1)
High Courts25 Feb 1916
Suppu Nayakan Vs Perumal Chetty
Madras High Court · 34 Ind. Cas. 372 : (1916) 30 MLJ 486
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 115, 2(2)
Privy Council24 Feb 1916
Attorney-General for the Dominion of Canada Vs Attorney-General for the Province of British Columbia
Privy Council · (1916) AIR(PC) 66
Privy Council24 Feb 1916
Attorney-General for the Province of Ontario and others Vs Attorney-General for the Dominion of Canada
Privy Council · (1916) AIR(PC) 206
Privy Council24 Feb 1916
Bonanza Creek Gold Mining Co., Limited Vs Regem
Privy Council · (1916) AIR(PC) 193
Privy Council24 Feb 1916
Attorney-General for the Dominion of Canada Vs Attorney-General for the Province of Alberta and others
Privy Council · (1916) AIR(PC) 66
High Courts23 Feb 1916
Dundappa Mallappa Sigandhi and Others Vs Secretary of State for India and Others
Bombay High Court · AIR 1916 Bom 188 : 37 Ind. Cas. 363
Bombay District Police Act, 1890 — Section 44(1)Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts23 Feb 1916
Mahabir Thakur Vs Emperor on the Complaint of Mahmud Alam Ram Kumar Patlaik Vs Emperor on the Complaint of Mahmud Alam
Calcutta High Court · 33 Ind. Cas. 316
Penal Code, 1860 (IPC) — Section 197, 198
High Courts23 Feb 1916
Lala Deo Saran Lal and Others Vs Baleswar Mandal
Calcutta High Court · 32 Ind. Cas. 1003
High Courts23 Feb 1916
Abdullabhai Lalji and Another Vs The Executive Committee
Bombay High Court · AIR 1916 Bom 298 : 34 Ind. Cas. 141
Bombay Municipal Corporation Act, 1888 — Section 219
High Courts22 Feb 1916
Nand Kumar Singh and Others Vs Bilas Ram Marwari and Others
Patna High Court · AIR 1917 Patna 79 : 40 Ind. Cas. 579
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts22 Feb 1916Allowed
Mukta Prasad Vs Mahadeo Prasad and Others
Allahabad High Court · AIR 1916 All 57 : (1916) ILR (All) 327
High Courts22 Feb 1916
Mukta Prasad alias Gaya Prasad Vs Mahadeo Prasad and Others
Allahabad High Court · 33 Ind. Cas. 982
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Transfer of Property Act, 1882 — Section 67
High Courts22 Feb 1916
Pandillapalli Singa Reddi Vs Yeddula Subba Reddi and Others
Madras High Court · (1916) ILR (Mad) 987 : 35 Ind. Cas. 185 : (1916) 4 LW 41 : (1916) 31 MLJ 48
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)
High Courts22 Feb 1916
Morgan and Son Vs N.P. Fernandez
Madras High Court · 33 Ind. Cas. 439 : (1916) 3 LW 370 : (1916) 30 MLJ 519
Registration Act, 1908 — Section 17, 49